COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2007

1,851 judgments · page 32 of 93

High Courts06 Sept 2007

Commissioner Vs B.C. Kataria, General Manager, Dhillon Kool Drinks and Beverages Limited

Punjab And Haryana At Chandigarh · (2008) 221 ELT 508

Central Excises and Salt Act, 1944 — Section 35ACustoms Act, 1962 — Section 128, 128A, 35G

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High Courts06 Sept 2007

Het Ram Vs Pepsu Road Transport Corpn. and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 349

Constitution of India, 1950 — Article 14

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High Courts06 Sept 2007Allowed

Spinder Singh alias Harminder Singh Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 163 : (2007) 4 RCR(Civil) 616

Punjab Land Reforms Act, 1972 — Section 18Punjab Tenancy Act, 1887 — Section 82

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High Courts05 Sept 2007

Chattar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0170

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 302, 427

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High Courts05 Sept 2007Dismissed

Gaje Singh Vs Smt. Naresho

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0168

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11

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High Courts05 Sept 2007Allowed

Ved Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 24 CriminalCC 735

Penal Code, 1860 (IPC) — Section 337, 338

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High Courts05 Sept 2007Allowed

Mehraj Hussain Vs U.T. Administration and Another

Punjab And Haryana At Chandigarh · (2008) 152 PLR 26

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High Courts05 Sept 2007Allowed

Sahab Singh and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34

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High Courts05 Sept 2007Dismissed

Balbir Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0110

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 61Penal Code, 1860 (IPC) — Section 186, 302, 323, 324, 332

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High Courts05 Sept 2007Dismissed

State of Punjab Vs Major Singh and Others

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0109

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts05 Sept 2007Dismissed

United India Insurance Company Ltd. Vs Jain Crokery House and Another

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0108

Arbitration Act, 1940 — Section 20, 33

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High Courts05 Sept 2007Dismissed

Swaraj Engines Limited Vs Punjab State Industrial Development Corporation

Punjab And Haryana At Chandigarh · (2007) 148 PLR 606 : (2007) 4 RCR(Civil) 574

Punjab Public Moneys (Recovery of Dues) Act, 1983 — Section 4

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High Courts05 Sept 2007Allowed

Indian Sulphacid Inds. Ltd. and Others Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2008) 149 PLR 162 : (2007) 4 RCR(Civil) 567

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High Courts05 Sept 2007Dismissed

Gurjant Singh and Others Vs The State of Punjab

Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 834

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts05 Sept 2007Allowed

Ved Parkash Terhan and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 306, 34, 342, 420

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High Courts05 Sept 2007Dismissed

Sukhjeet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0022

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High Courts05 Sept 2007Allowed

Ram Dev and Others Vs Rajinder Singh and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 352

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High Courts05 Sept 2007Allowed

Sudarshan Chhabra Vs Paramjit Singh Gill

Punjab And Haryana At Chandigarh · (2008) 1 CivCC 3 : (2008) 1 RCR(Civil) 38 : (2007) 2 RCR(Rent) 586

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High Courts05 Sept 2007Allowed

Smt. Matto and Others Vs Naino and Others

Punjab And Haryana At Chandigarh · (2008) 1 CivCC 449 : (2008) 1 RCR(Civil) 8 : (2007) 2 RCR(Rent) 647

Evidence Act, 1872 — Section 31

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High Courts05 Sept 2007

Jarant Singh and others Vs Sukhjinder Singh and others

Punjab And Haryana At Chandigarh · (2008) 1 HLR 308 : (2008) 1 RCR(Civil) 434

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