High Courts17 Sept 2007Allowed
Mrs. Sarabjit Kaur and Others Vs Vikram Chehal and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 354
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 29 of 93
High Courts17 Sept 2007
Shimla Rani and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Civil) 138
High Courts14 Sept 2007
Deep Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 6
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 325
High Courts14 Sept 2007
Devinder Singh and Another Vs Mukhtiar Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 737 : (2008) 2 RCR(Civil) 496
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts14 Sept 2007
Nirmala Devi Vs Vijay Kumar
Punjab And Haryana At Chandigarh · AIR 2008 P&H 11 : (2008) 2 CivCC 790 : (2008) 3 RCR(Civil) 885 : (2008) 2 RCR(Rent) 167
Civil Procedure Code, 1908 (CPC) — Section 151, 7Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts14 Sept 2007Dismissed
Commissioner of Central Excise Commissionerate Vs Dr. Lal Path Lab (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 213 CTR 15 : (2007) 9 VST 700
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65, 73, 75, 75A, 76
High Courts14 Sept 2007Allowed
Nirbhey Singh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2008) 149 PLR 156 : (2007) 4 RCR(Civil) 594
Constitution of India, 1950 — Article 226
High Courts13 Sept 2007Allowed
Commissioner of Income Tax Vs Jindal Fine Industries
Punjab And Haryana At Chandigarh · (2008) 307 ITR 307
Income Tax Act, 1961 — Section 256(1), 80HHC(3)(b)
High Courts13 Sept 2007
Shubh Karan and Others Vs State of Haryana Dalwinder Singh Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 785
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts13 Sept 2007
Tarsem Singh and Karamjit Kaur Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Sept 2007Dismissed
Commissioner of Income Tax Vs Ludhiana Steel Roll Mills
Punjab And Haryana At Chandigarh · (2007) 295 ITR 111 : (2008) 166 TAXMAN 20
Income Tax Act, 1961 — Section 143, 145, 260A
High Courts13 Sept 2007Dismissed
Raghunath and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 784
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 149, 323, 325Probation of Offenders Act, 1958 — Section 4(1)
High Courts13 Sept 2007Dismissed
Sunita and Others Vs Ishwar Kala and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 789
High Courts13 Sept 2007Allowed
Pohlo Ram Sharma and Others Vs Narinder Singh Randhawa and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 801 : (2008) 1 RCR(Civil) 442
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts12 Sept 2007Dismissed
Sudagar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 769
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 304II, 307
High Courts12 Sept 2007
Angrez Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 529
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 34, 347
High Courts12 Sept 2007Allowed
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 898
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2, 35, 54
High Courts12 Sept 2007Dismissed
Bant Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0115
Penal Code, 1860 (IPC) — Section 302
High Courts12 Sept 2007
Mohan Lal Saini Vs Housing Board Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0095
Arbitration and Conciliation Act, 1996 — Section 11
High Courts12 Sept 2007Allowed
Hakam Singh Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2007) 4 PLR 628