High Courts18 Sept 2007Dismissed
A.G. Enterprises Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 522
Arbitration Act, 1940 — Section 14, 16, 17, 30, 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 28 of 93
High Courts18 Sept 2007Dismissed
Maharaj Singh Vs Shakuntala Jhaku and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 531 : (2008) 1 RCR(Civil) 803
High Courts18 Sept 2007
Chander Mukhi Sharma and Others Vs Rajesh Sood
Punjab And Haryana At Chandigarh · (2008) 150 PLR 368 : (2008) 2 RCR(Civil) 672 : (2008) 1 RCR(Rent) 404
High Courts18 Sept 2007Dismissed
Gajraj Vs Karamjeet Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 77 : (2008) 3 RCR(Civil) 737
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts18 Sept 2007
Naresh Grover and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 412
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Sept 2007Dismissed
R.L. Sankhla Vs The Hon'ble Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0046
Constitution of India, 1950 — Article 226
High Courts18 Sept 2007Dismissed
Commissioner of Income Tax Vs Lakhani Rubber Udyog Ltd.
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0031
Income Tax Act, 1961 — Section 260A
High Courts18 Sept 2007Dismissed
Commissioner of Income Tax, Rohtak Vs Hukam Chand and Sons
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0030
Finance (No. 2) Act, 1988 — Section 90(2), 91
High Courts18 Sept 2007
Ravinder Pal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 47 : (2008) 1 RCR(Criminal) 1028
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 305, 306
High Courts17 Sept 2007Dismissed
Asha Nand Dhingra Vs Smt. Rajni Gupta
Punjab And Haryana At Chandigarh · (2008) 3 PLR 91 : (2008) 2 RCR(Civil) 757
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2
High Courts17 Sept 2007Allowed
Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 891
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151Penal Code, 1860 (IPC) — Section 302
High Courts17 Sept 2007Dismissed
Smt. Shanti Devi (dead) represented by LR. Vs Gian Chand
Punjab And Haryana At Chandigarh · (2008) 2 PLR 393 : (2008) 1 RCR(Civil) 658
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
High Courts17 Sept 2007Allowed
Surjeet @ Surjit Singh Kataria and Others Vs Raj Hans and Others
Punjab And Haryana At Chandigarh · (2007) 148 PLR 423
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts17 Sept 2007
Siri Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 215, 221, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A
High Courts17 Sept 2007
Sant Gurmeet Ram Rahim Singh Insan Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 173, 209, 437, 438, 439Penal Code, 1860 (IPC) — Section 376, 506, 509
High Courts17 Sept 2007
K.K. Puri (Deceased) by L.Rs. Vs Smt. Krishna Puri and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 23 : (2008) 1 CivCC 194 : (2007) 4 PLR 669 : (2007) 4 RCR(Civil) 638
Registration Act, 1908 — Section 17, 7
High Courts17 Sept 2007Allowed
The State of Punjab Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55, 57
High Courts17 Sept 2007Dismissed
Kishan Singh Vs Sucha Singh
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 755 : (2008) 2 PLR 707 : (2008) 2 RCR(Civil) 394
Specific Relief Act, 1963 — Section 41(h)
High Courts17 Sept 2007
Sunil Sardana Vs Renu Rawal
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 580
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts17 Sept 2007Dismissed
Shivala Damodar Dass Vs Kundan Lal and Another
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 684 : (2008) 2 PLR 381 : (2008) 3 RCR(Civil) 217 : (2008) 2 RCR(Rent) 1