High Courts25 Sept 2007Dismissed
Aman and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 778
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 26 of 93
High Courts25 Sept 2007
Smt. Kavita Devi Vs Sumer Singh and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0067
High Courts25 Sept 2007
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 531
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts25 Sept 2007Dismissed
Arjan Singh Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 361 : (2008) 2 PLR 17 : (2008) 1 RCR(Civil) 712 : (2008) 1 RCR(Rent) 83
High Courts25 Sept 2007Dismissed
Narain Dass (Dead) through his LRs. Vs Shruti Kant and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 678
High Courts25 Sept 2007Allowed
Mohan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0008
Penal Code, 1860 (IPC) — Section 302
High Courts24 Sept 2007Dismissed
Rakesh Mahajan Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 214 CTR 218 : (2009) 316 ITR 369
Evidence Act, 1872 — Section 158BC, 158BFA, 17, 18, 19Income Tax Act, 1961 — Section 132, 143, 260A, 69
High Courts24 Sept 2007Dismissed
Sandeep Vs Election Tribunal and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0098
Haryana Panchayati Raj Act, 1994 — Section 176(4)(a)
High Courts24 Sept 2007Allowed
Harminder Singh and Another Vs State Bank of India
Punjab And Haryana At Chandigarh · (2007) 4 PLR 746
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17
High Courts24 Sept 2007
Balbir Chand and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2008) 2 ICC 757 : (2008) 3 LLR 246 : (2008) 1 RCR(Civil) 417
High Courts24 Sept 2007
Punjab Alloys (P) Ltd., Chandigarh Vs Punjab State Electricity Board, Patiala
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 662
High Courts24 Sept 2007Allowed
Balwinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 SLR 263
High Courts24 Sept 2007Dismissed
Paramjit Kaur Vs Gurcharan Singh Walia
Punjab And Haryana At Chandigarh · (2008) 149 PLR 539 : (2008) 1 RCR(Civil) 40 : (2007) 2 RCR(Rent) 589
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts24 Sept 2007Dismissed
Prem Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 33
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 31, 32, 32G, 47
High Courts21 Sept 2007Allowed
Lal Chand Saini, Om Parkash Kakar and Others and Virander Sachdeva Vs Union of India (UOI) and Others Manmohan Singh Vs Govt. of India and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 606
Advocates Act, 1961 — Section 17, 20, 24, 24A, 25Constitution of India, 1950 — Article 14
High Courts21 Sept 2007Allowed
Karam Nath Vs Gurbux Singh Juneja (Dead) through his L.Rs.
Punjab And Haryana At Chandigarh · (2008) 149 PLR 72 : (2008) 2 RCR(Civil) 239 : (2008) 1 RCR(Rent) 319
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts21 Sept 2007
Suresh Kumar Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 519 : (2008) 1 RCR(Civil) 748
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts21 Sept 2007Dismissed
Sanjiv Kumar @ Sanju and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 744
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 52A, 52A(2)(C), 52A(c)
High Courts20 Sept 2007Dismissed
Harun and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts20 Sept 2007
Kewal Singh Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 658 : (2008) 149 PLR 173 : (2007) 4 RCR(Civil) 631