High Courts28 Sept 2007
Gurnam Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 634
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 25 of 93
High Courts28 Sept 2007Dismissed
Parveen Goel Vs Punjab Technical University and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0064
High Courts27 Sept 2007
State of Punjab Vs Oswal Knit India Ltd.and others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 493
High Courts27 Sept 2007
Kulbir Singh and Company Vs Chief Administrator, Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0118
Arbitration and Conciliation Act, 1996 — Section 11
High Courts27 Sept 2007
Harjinder Singh Vs Sukhdev Kaur Sukhdev Kaur Vs Harjinder Singh
Punjab And Haryana At Chandigarh · (2007) 148 PLR 795 : (2008) 1 RCR(Civil) 698
Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 24
High Courts27 Sept 2007Dismissed
Baljinder Singh alias Barjinder Singh Vs Jasbir Kumar and Another
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 473, 482Penal Code, 1860 (IPC) — Section 34, 342, 380, 386
High Courts27 Sept 2007Dismissed
Shri Bhagwat Gita Foundation (Society) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 797 : (2008) 1 RCR(Criminal) 551
Punjab New Capital (Periphery) Control Act, 1952 — Section 12
High Courts26 Sept 2007Allowed
Krishan Kumar (since deceased represented by LRs.) Vs Bhushan Parkash
Punjab And Haryana At Chandigarh · (2008) 149 PLR 671 : (2008) 1 RCR(Civil) 731 : (2008) 1 RCR(Rent) 102
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts26 Sept 2007Allowed
Kirpal Singh Vs SGPC
Punjab And Haryana At Chandigarh · (2008) 149 PLR 709
Constitution of India, 1950 — Article 226, 227
High Courts26 Sept 2007Dismissed
Jasmer Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2008 P&H 42 : (2008) 1 RCR(Civil) 468
Land Acquisition Act, 1894 — Section 4, 6
High Courts26 Sept 2007Allowed
Nirmal Singh alias Nimmi Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 55, 57, 67
High Courts26 Sept 2007Dismissed
Sadhu Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 465
High Courts26 Sept 2007Allowed
Sarup Singh Vs Dalbara Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 534 : (2008) 1 RCR(Civil) 11
Constitution of India, 1950 — Article 227
High Courts26 Sept 2007Dismissed
Balkar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 895
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts25 Sept 2007Dismissed
Kishori and Others Vs State of Haryana Fateh Singh Vs Rohtash and Others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 726
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 148, 307, 308, 308, 320
High Courts25 Sept 2007Dismissed
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 313, 465Prevention of Food Adulteration Act, 1954 — Section 10(7), 16(1)(a)(i), 7
High Courts25 Sept 2007
Kishori and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0142
Penal Code, 1860 (IPC) — Section 307
High Courts25 Sept 2007
Manphool Singh Shastri Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0117
Haryana Public Moneys (Recovery of Dues) Act, 1979 — Section 3(3)
High Courts25 Sept 2007
Simranjit Singh Mann Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 588
Criminal Procedure Code, 1973 (CrPC) — Section 313, 406Evidence Act, 1872 — Section 154
High Courts25 Sept 2007Dismissed
Dalbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 7 SLR 139
Prevention of Corruption Act, 1988 — Section 16, 7