High Courts20 Sept 2007Dismissed
Commissioner of Income Tax Vs Jay Bee Industries
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0121
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 27 of 93
High Courts20 Sept 2007Dismissed
Paramount Impex Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0058
Income Tax Act, 1961 — Section 260A, 80IB
High Courts20 Sept 2007Allowed
Dy. Commissioner of Income Tax Vs Embrocia Farms (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0036
Income Tax Act, 1961 — Section 143, 260A, 32A, 80HH, 80HHA
High Courts20 Sept 2007Allowed
Tejinder Kaur Vs Kishan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 485
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts19 Sept 2007Dismissed
Housing Board Vs Bhag Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 826 : (2008) 1 RCR(Civil) 791
Civil Procedure Code, 1908 (CPC) — Section 151, 152Land Acquisition Act, 1894 — Section 18, 28A
High Courts19 Sept 2007Allowed
Harphool Singh and Others Vs Financial Commissioner Revenue and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 823 : (2008) 1 RCR(Civil) 460
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 20, 22
High Courts19 Sept 2007
Commissioner of Income Tax Vs Bakeman's Home Products
Punjab And Haryana At Chandigarh · (2007) 213 CTR 83
Income Tax Act, 1961 — Section 33B, 37, 80HH, 80HHA, 80J
High Courts19 Sept 2007
S.K. Bhowmik Vs S.K. Arora and Another
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 650
Child Marriage Restraint Act, 1929 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 204, 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts19 Sept 2007Allowed
Darshan Singh and Others Vs Ram Chand
Punjab And Haryana At Chandigarh · (2007) 148 PLR 652
High Courts19 Sept 2007
Om Parkash Brick Kiln owner Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 1 LLR 312 : (2008) 1 RCR(Civil) 447
High Courts19 Sept 2007Allowed
Smt. Seema Chaudhary Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 580
High Courts19 Sept 2007
ITO Vs Som Dutt Proprietor
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0059
Income Tax Act, 1961 — Section 256, 40A
High Courts19 Sept 2007Dismissed
Surinder Singh Vs Inderjit Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 790
High Courts19 Sept 2007Dismissed
Gurbax Singh (Died) through LRs. Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2007) 4 PLR 792
Registration Act, 1908 — Section 49
High Courts18 Sept 2007Dismissed
Virender Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 3
Penal Code, 1860 (IPC) — Section 302, 306, 498A
High Courts18 Sept 2007Dismissed
Ashok Kumar Chawla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 09 P&H CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Sept 2007
Harbans Lal and Another Vs Pardip Kumar and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 554 : (2008) 149 PLR 820 : (2008) 1 RCR(Civil) 482
Civil Procedure Code, 1908 (CPC) — Section 91, 92
High Courts18 Sept 2007Allowed
Gugan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 813
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)
High Courts18 Sept 2007Allowed
Balmukand Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 1084 : (2007) 4 RCR(Criminal) 788 : (2009) 2 SLR 570
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 16, 23
High Courts18 Sept 2007Allowed
Shanti Devi and Another Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 503 : (2008) 1 RCR(Civil) 476 : (2008) 1 RCR(Civil) 149
Punjab Security of Land Tenures Act, 1953 — Section 14A(i), 9(1)(ii)