COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2007

1,851 judgments · page 38 of 93

High Courts20 Aug 2007Allowed

Ranjodh Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 641

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

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High Courts20 Aug 2007Dismissed

Mohammad Sadiq alias Mohammad Rafiq Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 24 CriminalCC 585

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50

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High Courts20 Aug 2007Dismissed

M/s. Monte International Vs Commissioner of Income Tax, Rishi Nagar, Ludhiana

Punjab And Haryana At Chandigarh · (2012) 211 TAXMAN 51

Income Tax Act, 1961 — Section 260A, 28, 41, 41(1), 41(1)(a)

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High Courts19 Aug 2007Allowed

Joginder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420

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High Courts17 Aug 2007

Commissioner of Income Tax Vs Rieta Biscuits Co. P. Ltd.

Punjab And Haryana At Chandigarh · (2009) 309 ITR 154

Income Tax Act, 1961 — Section 143(3), 256(1)

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High Courts17 Aug 2007Allowed

Jagtar Singh Vs Jhabbar Singh and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 539 : (2007) 4 RCR(Civil) 651

Punjab Pre-emption Act, 1913 — Section 15

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High Courts17 Aug 2007Allowed

Didar Singh Vs Nirmal Singh and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 552

Limitation Act, 1963 — Section 5

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High Courts17 Aug 2007

Charnamat Singh Vs Bahadur Singh

Punjab And Haryana At Chandigarh · (2008) 1 RCR(Civil) 36

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High Courts17 Aug 2007

Commissioner of Income Tax (Central) Vs Rockman Cycle Industries (P) Ltd.

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0084

Banking Regulation Act, 1949 — Section 51COMPANIES ACT, 1956 — Section 58A

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High Courts17 Aug 2007Dismissed

S.K. Jain Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · AIR 2008 P&H 30 : (2008) 2 ARBLR 554 : (2007) 4 RCR(Civil) 570

Arbitration and Conciliation Act, 1996 — Section 16, 31, 38Constitution of India, 1950 — Article 226

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High Courts16 Aug 2007Allowed

Wassan Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 08 P&H CK 0200

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

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High Courts16 Aug 2007Dismissed

Smt. Kamla Devi Vs Smt. Gainda Devi and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 567

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High Courts16 Aug 2007

Balwinder Singh Vs Municipal Committee, Samana

Punjab And Haryana At Chandigarh · (2008) 1 ICC 310 : (2008) 1 RCR(Civil) 703

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High Courts16 Aug 2007Dismissed

Om Parkash Vs Man Singh and Others

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Civil) 632

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63

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High Courts16 Aug 2007Dismissed

Commissioner of Central Excise Vs Sigma Steel Tubes and Another

Punjab And Haryana At Chandigarh · (2007) 218 ELT 657

Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G

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High Courts16 Aug 2007

Satpal Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 600

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B

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High Courts14 Aug 2007Dismissed

Pritam singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 943

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18

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High Courts14 Aug 2007Dismissed

Pritam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 712

Criminal Procedure Code, 1973 (CrPC) — Section 122, 173, 313, 427Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 31

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High Courts14 Aug 2007Allowed

Commissioner of Income Tax Vs Sankalp Welfare Society

Punjab And Haryana At Chandigarh · (2008) 303 ITR 64

Income Tax Act, 1961 — Section 32AB

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High Courts14 Aug 2007Dismissed

The Administrator, Municipality Vs Vijesh Kumar and Others

Punjab And Haryana At Chandigarh · (2007) 4 PLR 561

Arbitration Act, 1940 — Section 14, 17, 30

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