High Courts25 Jul 2007Dismissed
Harmit Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2007) 24 CriminalCC 900
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 45 of 93
High Courts25 Jul 2007Dismissed
State of Haryana Vs Hari Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 543 : (2008) 1 RCR(Civil) 65
Land Acquisition Act, 1894 — Section 18, 4
High Courts25 Jul 2007Dismissed
Rattan Chand (Dead) through his L.Rs. Vs Chameli Devi (Dead) through her L.Rs.
Punjab And Haryana At Chandigarh · AIR 2008 P&H 1 : (2008) 4 CivCC 306 : (2008) 152 PLR 245 : (2008) 1 RCR(Civil) 233 : (2007) 2 RCR(Rent) 710
Transfer of Property Act, 1882 — Section 108
High Courts25 Jul 2007
Natha Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2007) 4 PLR 292 : (2007) 3 RCR(Civil) 806
Arbitration and Conciliation Act, 1996 — Section 11
High Courts25 Jul 2007Dismissed
Karam Singh etc. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 384 : (2007) 4 PLR 391 : (2008) 1 RCR(Civil) 124 : (2007) 2 RCR(Rent) 717
High Courts25 Jul 2007Dismissed
Desh Bandhu Bhalla Vs Darshana Rani
Punjab And Haryana At Chandigarh · (2007) 4 PLR 103 : (2008) 1 RCR(Civil) 717
High Courts25 Jul 2007
Prithvi Raj Vs State Election Commission and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 178 : (2007) 3 RCR(Civil) 817
Constitution of India, 1950 — Article 136, 226, 227, 243, 243C
High Courts25 Jul 2007Allowed
Harbinder Singh Dhillon and Another Vs Union Territory and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 195 : (2007) 148 PLR 639 : (2007) 4 RCR(Civil) 84
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10Constitution of India, 1950 — Article 14, 226, 227
High Courts25 Jul 2007Allowed
Bhalle Ram Vs Haryana State Electricity Board Etc.
Punjab And Haryana At Chandigarh · (2007) 4 PLR 166
High Courts25 Jul 2007
Commissioner of Income Tax Vs National Mining Co.
Punjab And Haryana At Chandigarh · (2009) 311 ITR 289
Income Tax Act, 1961 — Section 143, 256, 271
High Courts25 Jul 2007Allowed
Raj Kumar Vij Vs Hem Raj Singla and Others
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 395 : (2008) 149 PLR 618 : (2008) 1 RCR(Civil) 44 : (2007) 2 RCR(Rent) 597
Criminal Procedure Code, 1973 (CrPC) — Section 156
High Courts25 Jul 2007Allowed
Gayatri Engg. Co. Vs Indian Oil Corporation Ltd., Panipat Refinery and Others
Punjab And Haryana At Chandigarh · (2008) 2 ARBLR 2246 : (2008) 149 PLR 154 : (2007) 4 RCR(Civil) 563
Arbitration and Conciliation Act, 1996 — Section 7, 8
High Courts25 Jul 2007Allowed
Commissioner of Income Tax Vs Victor Cycles P. Ltd.
Punjab And Haryana At Chandigarh · (2009) 311 ITR 272
Income Tax Act, 1961 — Section 256(1), 80HHC(1)(b)
High Courts25 Jul 2007
Commissioner of Income Tax Vs Dhiman Iron and Steel Co. (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 306 ITR 18
Companies (Profits) Surtax Act, 1964 — Section 5, 6, 9Income Tax Act, 1961 — Section 163, 256
High Courts25 Jul 2007Dismissed
Jagdish Parshad Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 50 : (2007) 4 RCR(Civil) 397
Constitution of India, 1950 — Article 226, 227
High Courts24 Jul 2007
Avtar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) CriLJ 4478
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2, 54
High Courts24 Jul 2007Dismissed
Doraha Agro Foods Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 9 VST 215
Punjab Value Added Tax Act, 2005 — Section 28, 56, 57, 62, 63
High Courts24 Jul 2007Allowed
Satish Chopra and Another Vs Suraj Parkash and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 198 : (2007) 148 PLR 631 : (2007) 4 RCR(Civil) 324
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts24 Jul 2007Allowed
Ashok Kumar Sachdeva Vs Harish Malik
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 397 : (2007) 4 PLR 164 : (2007) 4 RCR(Civil) 311
Evidence Act, 1872 — Section 65, 66, 74
High Courts24 Jul 2007Dismissed
Puran Chand Vs The Market Committee
Punjab And Haryana At Chandigarh · (2007) 4 PLR 643 : (2007) 4 RCR(Civil) 86
Civil Procedure Code, 1908 (CPC) — Section 100