COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2007

1,851 judgments · page 46 of 93

High Courts24 Jul 2007Allowed

The General Manager, Punjab Roadways Vs Gurdev Singh

Punjab And Haryana At Chandigarh · (2007) 115 FLR 1123 : (2008) 1 LLJ 231 : (2007) 4 PLR 392

Constitution of India, 1950 — Article 226, 227Payment of Wages Act, 1936 — Section 15

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High Courts24 Jul 2007Dismissed

Som Nath Rolia Vs Manoj Kumar and Another

Punjab And Haryana At Chandigarh · (2007) 4 PLR 412

Specific Relief Act, 1963 — Section 19

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High Courts24 Jul 2007

Mool Chand Vs Sat Narain

Punjab And Haryana At Chandigarh · (2007) 4 CivCC 693 : (2007) 2 ILR (P&H) 599 : (2007) 4 RCR(Civil) 400 : (2007) 2 RCR(Rent) 437

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High Courts23 Jul 2007Dismissed

State of Punjab Vs Kaka Singh and Others

Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0187

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 320, 378Penal Code, 1860 (IPC) — Section 323, 324, 326, 34

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High Courts23 Jul 2007

Commissioner of Income Tax Vs New India Rubber and Chemical Industries

Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0161

Income Tax Act, 1961 — Section 148, 256

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High Courts23 Jul 2007Allowed

Jai Singh Vs Smt. Sukhjit Kaur

Punjab And Haryana At Chandigarh · (2008) 1 CivCC 139 : (2007) 4 PLR 706 : (2007) 4 RCR(Civil) 307

Arbitration Act, 1940 — Section 30Penal Code, 1860 (IPC) — Section 463, 464

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High Courts23 Jul 2007Dismissed

Jaswant Singh and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 149 PLR 389 : (2007) 5 RCR(Civil) 814

Constitution of India, 1950 — Article 14, 19, 226, 227Land Acquisition Act, 1894 — Section 11, 17, 18, 24, 31

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High Courts23 Jul 2007Allowed

Satya Pal Sharma Vs Smt. Satwant Kaur

Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0081

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High Courts23 Jul 2007Allowed

Smt. Gomti and Others Vs Purshotam and Others

Punjab And Haryana At Chandigarh · (2007) 4 CivCC 742 : (2008) 149 PLR 164 : (2007) 4 RCR(Civil) 560

Transfer of Property Act, 1882 — Section 54

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High Courts23 Jul 2007Allowed

Jai Singh Vs Man Singh and Others

Punjab And Haryana At Chandigarh · (2008) 3 CivCC 563 : (2008) 151 PLR 523 : (2008) 3 RCR(Civil) 120

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts23 Jul 2007Allowed

Kandhara Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 679

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 304A

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High Courts23 Jul 2007Dismissed

Jai Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 221

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34

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High Courts20 Jul 2007

Inderjit Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0152

Penal Code, 1860 (IPC) — Section 376(g), 452

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High Courts20 Jul 2007Allowed

Sunbeam Polymer Products and Another Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2007) 4 BC 160

Negotiable Instruments Act, 1881 (NI) — Section 138, 147

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High Courts20 Jul 2007Allowed

Escotel Mobile Communication Ltd. Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2007) 148 PLR 170 : (2007) 4 RCR(Civil) 124 : (2007) 9 VST 382

Central Sales Tax Act, 1956 — Section 10, 10AConstitution of India, 1950 — Article 226

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High Courts20 Jul 2007Dismissed

Sukhdev Singh @ Sukha Vs Manjit Kaur and Others

Punjab And Haryana At Chandigarh · (2009) 153 PLR 10 : (2009) 3 RCR(Civil) 310

Motor Vehicles Act, 1988 — Section 166

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High Courts19 Jul 2007Allowed

National Insurance Company Ltd. Vs Nirmla Devi and Others

Punjab And Haryana At Chandigarh · (2009) ACJ 1538 : (2008) 3 PLR 65

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High Courts19 Jul 2007Allowed

Liberty Group Marketing Division Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2007) 294 ITR 61

Income Tax Act, 1961 — Section 256

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High Courts19 Jul 2007Dismissed

R.P. Girdhar Vs Shri Prem Parshant and Another

Punjab And Haryana At Chandigarh · (2007) 07 P&H CK 0125

Punjab Civil Services Rules — Rule 4.4(C)

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High Courts19 Jul 2007

Commissioner of Income Tax Vs Vir Khanna

Punjab And Haryana At Chandigarh · (2007) 211 CTR 565 : (2008) 306 ITR 13 : (2007) 164 TAXMAN 414

Income Tax Act, 1961 — Section 131, 133A, 139, 18, 215

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