High Courts01 Mar 2006Allowed
Satinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 12
Prevention of Corruption Act, 1988 — Section 13(2), 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 99 of 117
High Courts28 Feb 2006Dismissed
Commissioner of Income Tax Vs Kulwant Singh and Co.
Punjab And Haryana At Chandigarh · (2008) 299 ITR 53
Income Tax Act, 1961 — Section 256, 68
High Courts28 Feb 2006Dismissed
Devender Singh and others Vs State of Haryana Raghbir Singh Vs Devender Singh and others Jai Pal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2006) 02 P&H CK 0170
Penal Code, 1860 (IPC) — Section 149, 302
High Courts28 Feb 2006
Gurbhag Singh Vs Election Tribunal and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 845 : (2006) 2 RCR(Civil) 446
Constitution of India, 1950 — Article 227
High Courts28 Feb 2006
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 02 P&H CK 0109
High Courts28 Feb 2006
Seven Seas Educational Society Vs Haryana Urban Dev.Authority and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 221
High Courts28 Feb 2006Allowed
Mehal Singh Vs Gobinder Singh and Another
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 460 : (2006) 143 PLR 676 : (2006) 3 RCR(Civil) 837 : (2006) 2 RCR(Rent) 260
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
High Courts28 Feb 2006Dismissed
Satnam Channan Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 449 : (2006) 143 PLR 459 : (2006) 3 RCR(Civil) 796 : (2006) 2 RCR(Civil) 614 : (2006) 1 RCR(Rent) 427
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Companies Act, 1956 — Section 198, 397, 398, 399(3)Contract Act, 1872 — Section 182 , 183, 184, 185, 186
High Courts27 Feb 2006Allowed
Inderawati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 524 : (2006) 2 RCR(Criminal) 614
High Courts27 Feb 2006Dismissed
Pirthi and Others Vs Lal Chand and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 175 : (2006) 2 RCR(Civil) 347
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Feb 2006Dismissed
Sarwan Singh Vs Jagir Kaur and Another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 171 : (2006) 143 PLR 304 : (2006) 2 RCR(Civil) 521
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 21, 27, 28Transfer of Property Act, 1882 — Section 1, 107, 123, 39, 52
High Courts27 Feb 2006Allowed
Anil Kumar and Others Vs Makhan Singh Grewal
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 467 : (2006) 4 CivCC 161 : (2006) 144 PLR 26 : (2006) 3 RCR(Civil) 751 : (2006) 2 RCR(Rent) 244
East Punjab Urban Rent Restriction Act, 1949 — Section 15Limitation Act, 1963 — Section 5
High Courts24 Feb 2006Dismissed
Mrs. Manju Malhotra Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (2006) 143 PLR 447
Punjab Civil Services Rules — Rule 6.16(A)(2), 6.16(A)(4), 6.16B
High Courts24 Feb 2006Dismissed
Mahesh Chand Vs Firm Hindu Khandan Mustarka Kripa Ram and Sons
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 701 : (2006) 143 PLR 43 : (2006) 1 RCR(Rent) 420
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts23 Feb 2006Dismissed
Harash Vardhan Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2006) 143 PLR 867 : (2006) 2 RCR(Civil) 447
High Courts23 Feb 2006
Kamalbir Singh Vs Jagir Singh and others
Punjab And Haryana At Chandigarh · (2006) 1 HLR 582 : (2006) 2 RCR(Civil) 255
High Courts23 Feb 2006
Subhash Chand Vs Ramesh Kumari and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 536 : (2006) 2 RCR(Civil) 777
Haryana Panchayati Raj Act, 1994 — Section 176(4)Haryana Panchayati Raj Election Rules, 1994 — Rule 66(2), 69
High Courts23 Feb 2006
SBI Mutual Fund Vs Vikas WSP Ltd.
Punjab And Haryana At Chandigarh · (2006) 133 CompCas 542 : (2006) 146 PLR 636 : (2006) 71 SCL 368
Companies Act, 1956 — Section 205A, 205A(4), 433, 434, 439
High Courts22 Feb 2006Allowed
Mahant Chand Nath Yogi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 3 CriminalCC 486
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts22 Feb 2006
Saroj Bala and Others Vs Man Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 802