High Courts06 Mar 2006Dismissed

Shiv Dutt and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2006) 143 PLR 706 : (2006) 2 RCR(Civil) 705 : (2006) 3 RCR(Criminal) 35

Child Marriage Restraint Act, 1929 — Section 4, 5Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 201, 362, 363, 366
High Courts03 Mar 2006Allowed

Poonam Vs Hari Singh

Punjab And Haryana At Chandigarh · (2006) 3 CivCC 377 : (2006) 143 PLR 424 : (2006) 2 RCR(Civil) 551

Hindu Marriage (Amendment) Act, 1995 — Section 13, 13A, 13B
High Courts03 Mar 2006Dismissed

Bhim Singh and Others Vs Zile Singh and Others

Punjab And Haryana At Chandigarh · AIR 2006 P&H 195 : (2006) 3 CivCC 479 : (2006) 144 PLR 159 : (2006) 3 RCR(Civil) 97

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Article 142, 144, 64, 65, 28
High Courts02 Mar 2006Allowed

Diwan Chand Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 883 : (2006) 4 RCR(Criminal) 720

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 10Insecticides Act, 1968 — Section 33