High Courts01 Mar 2006Dismissed

Dropdi Vs Kanhiya and Others

Punjab And Haryana At Chandigarh · (2007) 1 CivCC 73 : (2006) 144 PLR 215 : (2006) 4 RCR(Civil) 747

Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts01 Mar 2006

Harinder Pal Singh Vs Sukhwant Kaur

Punjab And Haryana At Chandigarh · (2006) 143 PLR 829 : (2006) 2 RCR(Civil) 351

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13Limitation Act, 1963 — Section 5