High Courts22 Feb 2006Allowed
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 477
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 35
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 100 of 117
High Courts22 Feb 2006Allowed
Mangal Sain and Another Vs Ghulam Rasool and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 1633
High Courts22 Feb 2006Allowed
Darshan Singh Vs National Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2001
High Courts22 Feb 2006
Darshan Singh Vs National Insurance Company and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 276
High Courts22 Feb 2006Allowed
Indo Global Education Foundation Society and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 265
National Council for Teacher Education Act, 1993 — Section 14(4), 14(6), 31, 32, 32(2)
High Courts22 Feb 2006
Balwant Rai Narula and Another Vs Sukhwinder Singh and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 17 : (2007) 1 RCR(Civil) 839 : (2007) 1 RCR(Rent) 218
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 19, 19(2), 4, 6(1)
High Courts22 Feb 2006
Prem Chand Garg Vs Haryana State Industrial Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (2006) 143 PLR 119 : (2006) 2 RCR(Civil) 573 : (2006) 2 RCR(Civil) 468
Arbitration Act, 1940 — Section 14, 17, 30, 34Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts22 Feb 2006
Harbans Singh & Ors. Vs Jagir Singh & Ors.
Punjab And Haryana At Chandigarh · (2006) 2 CurLJ 282 : (2006) 1 PLJ 84
High Courts22 Feb 2006
Larsen & Toubro Ltd. (M/s.) Vs Ashok Sukhija
Punjab And Haryana At Chandigarh · (2006) 2 CurLJ 200 : (2006) 1 PLJ 80
High Courts22 Feb 2006Dismissed
Jaswant Singh Attwal and Others Vs Didar Singh and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 454 : (2006) 143 PLR 419 : (2006) 2 RCR(Civil) 537
High Courts22 Feb 2006Dismissed
Bhandari General Store and Others Vs Makhan Singh Grewal
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 633 : (2006) 143 PLR 167 : (2006) 1 RCR(Rent) 306
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 13B, 13B(1), 13B(2), 18A
High Courts22 Feb 2006Allowed
Jasbir Kaur Sandhu @ Jasbero Kaur Vs Bihari Lal Narang
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 772 : (2006) 143 PLR 672 : (2006) 3 RCR(Civil) 838 : (2006) 2 RCR(Rent) 261
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 15(5), 2
High Courts22 Feb 2006Dismissed
Oriental Fire and Insurance Co. Ltd. Vs Smt. Santosh and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 865 : (2006) 144 PLR 382 : (2006) 2 RCR(Civil) 539
Motor Vehicles Act, 1939 — Section 95(1)Motor Vehicles Act, 1988 — Section 147(1), 147(2)
High Courts22 Feb 2006Dismissed
Hari Singh (Dead) through L.Rs. Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 246 : (2006) 143 PLR 865 : (2006) 2 RCR(Civil) 548
Hindu Minority and Guardianship Act, 1956 — Section 8, 8(2), 8(3)
High Courts22 Feb 2006Dismissed
Rani Hemlata and Another Vs Dalip Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 269 : (2006) 3 RCR(Civil) 435
Land Acquisition Act, 1894 — Section 18, 31Punjab Tenancy Act, 1887 — Section 5
High Courts22 Feb 2006
Kamlesh Yadav and Others Vs Prabhu Dyal and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 102 : (2008) ACJ 374
High Courts22 Feb 2006
Western Industries Vs Kulwant Singh
Punjab And Haryana At Chandigarh · (2007) ACJ 2552
Employees Compensation Act, 1923 — Section 4A
High Courts22 Feb 2006
Phooli Devi and Others Vs Koja Ram @ Mangu Ram and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 346 : (2006) 4 CivCC 118
High Courts22 Feb 2006Allowed
Sohan Lal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 703
Criminal Procedure Code, 1973 (CrPC) — Section 167(5)
High Courts21 Feb 2006Dismissed
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 651
Punjab Excise Act, 1914 — Section 61(1)(b), 61(1)(c)