High Courts21 Feb 2006Allowed
Bhoop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 623
Penal Code, 1860 (IPC) — Section 148, 149
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 101 of 117
High Courts21 Feb 2006Dismissed
Mam Raj Vs Jagdish Singh and Another
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 643
Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2006Dismissed
Commissioner of Income Tax Vs Leader Valves P. Ltd.
Punjab And Haryana At Chandigarh · (2006) 206 CTR 463 : (2006) 285 ITR 435
Income Tax Act, 1961 — Section 132(1), 145, 145(2), 256(1), 256(2)
High Courts21 Feb 2006
Nagar Panchayat Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 426 : (2006) 2 RCR(Civil) 557
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 4
High Courts21 Feb 2006Allowed
Simla Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 272
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts21 Feb 2006
Dharampal Sood Vs Atul Thapar
Punjab And Haryana At Chandigarh · (2006) 1 PLJ 433 : (2006) 3 RCR(Civil) 221
High Courts21 Feb 2006Allowed
Taranjit Kaur and Others Vs Navneet Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 364
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts21 Feb 2006Dismissed
Ram Kumar and Others Vs Rattan Parkash and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 189 : (2006) 144 PLR 123 : (2006) 3 RCR(Civil) 68
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20, 20(2)
High Courts21 Feb 2006Dismissed
Suresh Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 624
Penal Code, 1860 (IPC) — Section 323, 324, 326
High Courts21 Feb 2006
Balbir Kaur Aujla Vs Balraj Singh
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 650
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts20 Feb 2006Allowed
Ishwar Vs Smt. Om Pati and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 4 : (2006) 143 PLR 859 : (2006) 2 RCR(Civil) 514
Court Fees Act, 1870 — Article 1, 17, 7
High Courts20 Feb 2006Dismissed
Sumer Chand Jain Vs Vishnu Bhagwan Mangla
Punjab And Haryana At Chandigarh · (2006) 143 PLR 844 : (2006) 2 RCR(Civil) 445
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115Constitution of India, 1950 — Article 227
High Courts20 Feb 2006Allowed
Supra Enterprises Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · AIR 2007 P&H 23 : (2006) 4 CivCC 212 : (2006) 1 CTLJ 270 : (2006) 143 PLR 539 : (2006) 3 RCR(Civil) 67
Constitution of India, 1950 — Article 226, 227
High Courts20 Feb 2006Dismissed
Surjit Singh Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (2006) 143 PLR 458 : (2006) 3 RCR(Civil) 418
High Courts20 Feb 2006
Harbax Singh (since deceased) through L.Rs. Vs Depinder Singh
Punjab And Haryana At Chandigarh · (2007) CriLJ 1404
Contempt of Courts Act, 1971 — Section 10, 12
High Courts20 Feb 2006
National Insurance Company Limited Vs R.K. Saini and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 57
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts20 Feb 2006
Purshottam Vs Oriental Insurance Company Ltd.
Punjab And Haryana At Chandigarh · (2006) 3 ACC 289
Motor Vehicles Act, 1988 — Section 166
High Courts17 Feb 2006
Sandeep alias Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 AICLR 100 : (2006) 2 RCR(Criminal) 545
High Courts17 Feb 2006
Alisher Vs Gram Panchayat and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 32
High Courts17 Feb 2006Allowed
Jammu and Kashmir Bank Vs Jai Lakshmi Dravid
Punjab And Haryana At Chandigarh · (2007) 1 BC 227 : (2006) 143 PLR 671 : (2006) 3 RCR(Civil) 835
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 34