High Courts17 Feb 2006
Jaswant Singh Vs Kuldeep Singh and others
Punjab And Haryana At Chandigarh · (2006) 2 FJCC 236 : (2006) 2 HLR 5 : (2006) 3 ICC 477 : (2006) 1 PLJ 357 : (2006) 2 RCR(Civil) 554
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 102 of 117
High Courts17 Feb 2006
Sonki and Another Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 630 : (2006) 143 PLR 12 : (2006) 2 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts17 Feb 2006Allowed
Ajaib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 16 CriminalCC 907
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 50, 55
High Courts17 Feb 2006Allowed
Fateh Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 172
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts16 Feb 2006Allowed
Sandeep Sahni Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 546
Penal Code, 1860 (IPC) — Section 302, 306
High Courts16 Feb 2006Allowed
Surinder Kumar Changli Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) CriLJ 2425 : (2006) 2 RCR(Criminal) 359
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 319, 319(1), 319(4)Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Feb 2006Allowed
Jaswinder Kaur Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 647 : (2006) 2 DMC 745 : (2006) 144 PLR 268 : (2006) 3 RCR(Civil) 430
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13, 13B
High Courts16 Feb 2006Allowed
Mrs. Premi Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 151 : (2006) 2 CivCC 417 : (2006) 142 PLR 876 : (2006) 2 RCR(Civil) 195
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 44 Rule 1
High Courts16 Feb 2006Allowed
Mohinder Singh Vs General Manager, Haryana Roadways
Punjab And Haryana At Chandigarh · (2006) 110 FLR 415 : (2006) 143 PLR 1 : (2006) 2 RCR(Civil) 277
Civil Procedure Code, 1908 (CPC) — Section 35BConstitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts16 Feb 2006Dismissed
G.S. Atwal and Co. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 2 BC 182 : (2006) 143 PLR 704 : (2006) 2 RCR(Civil) 636
Constitution of India, 1950 — Article 226
High Courts16 Feb 2006Dismissed
Munish Bhatia Vs Smt. Kishni Devi and Another
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 402 : (2006) 143 PLR 457 : (2006) 2 RCR(Rent) 114
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts16 Feb 2006
New India Assurance Co. Ltd. Vs Tarsem Lal and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 73
High Courts16 Feb 2006Allowed
Balbir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 02 P&H CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts15 Feb 2006Dismissed
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 DMC 532
Penal Code, 1860 (IPC) — Section 304B
High Courts15 Feb 2006Dismissed
Sadhu Ram Verma Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (2006) 144 PLR 666 : (2006) 2 RCR(Rent) 95
High Courts15 Feb 2006Allowed
Narinder Singh Vs The Oriental Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 510 : (2007) ACJ 1082 : (2006) 144 PLR 258 : (2006) 3 RCR(Civil) 436
Motor Vehicles Act, 1988 — Section 149(2)
High Courts15 Feb 2006
Bidhi Chand Vs Smt. Shanti Devi and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 716(1) : (2006) 2 RCR(Civil) 642
High Courts15 Feb 2006Dismissed
Satyawan Vs Mahinder Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 129 : (2007) ACJ 1396 : (2006) 143 PLR 155 : (2006) 2 RCR(Civil) 549
High Courts15 Feb 2006Allowed
State of Punjab Vs Gulab Kaur (Died)
Punjab And Haryana At Chandigarh · (2006) 143 PLR 118 : (2006) 2 RCR(Civil) 477
Land Acquisition Act, 1894 — Section 34, 4, 6
High Courts15 Feb 2006
Harnek Singh Vs Baljit Singh & Ors.
Punjab And Haryana At Chandigarh · (2006) 1 CurLJ 631 : (2006) 1 PLJ 367