CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2006

2,340 judgments · page 104 of 117

High Courts10 Feb 2006Dismissed

Maghar Singh Vs Harjinder Kaur and Others

Punjab And Haryana At Chandigarh · (2006) 2 CivCC 341 : (2006) 2 CivCC 296 : (2006) 143 PLR 848 : (2006) 2 RCR(Civil) 473 : (2006) 2 RCR(Criminal) 738

Civil Procedure Code, 1908 (CPC) — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
Read judgment
High Courts09 Feb 2006Allowed

Mohinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2006) 143 PLR 269 : (2006) 2 RCR(Criminal) 853

Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 9Punjab Panchayati Raj Act, 1994 — Section 19, 19(1), 19(2)
Read judgment
High Courts08 Feb 2006Allowed

Naranjan Singh Vs Ajaib Singh and Another

Punjab And Haryana At Chandigarh · (2006) 142 PLR 789 : (2006) 2 RCR(Civil) 281

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, Order 8 Rule 6A(2), Order 8 Rule 6A(3), Order 8 Rule 6A(4), 115
Read judgment