High Courts15 Feb 2006
Samchana Co-Op. L&C Society Ltd. (The) Vs Executive Engineer, Provincial Div.No.1, P.W.D.(B&R) & Anr.
Punjab And Haryana At Chandigarh · (2006) 2 CurLJ 550 : (2006) 1 PLJ 92
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 103 of 117
High Courts15 Feb 2006Allowed
DCM Shriram Consolidated Ltd. Vs Jai Singh
Punjab And Haryana At Chandigarh · AIR 2007 P&H 17 : (2006) 2 CivCC 106 : (2006) 143 PLR 389 : (2006) 2 RCR(Civil) 118
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts15 Feb 2006Dismissed
Ram Kishan Vs Moti Ram and Another
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 363 : (2006) 142 PLR 864 : (2006) 1 RCR(Rent) 395
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 14, 15(6)
High Courts15 Feb 2006
Kala Devi & Others Vs Jitender Kumar & Others
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Civil) 441
High Courts15 Feb 2006Dismissed
Rakesh Goyal Vs Deepika Goyal
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 538 : (2007) 1 DMC 457 : (2006) 143 PLR 156 : (2006) 2 RCR(Civil) 362
Hindu Marriage Act, 1955 — Section 13
High Courts15 Feb 2006
Gurdeep Singh & Ors. Vs Collector Land Reforms, Kapurthala & Ors.
Punjab And Haryana At Chandigarh · (2006) 2 CurLJ 559 : (2006) 2 ICC 759 : (2006) 1 Law Herald 831 : (2006) 1 PLJ 94
High Courts15 Feb 2006Allowed
Smt. Sarabjit Kaur and Another Vs Natha Singh and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 846 : (2006) 2 RCR(Civil) 451
High Courts15 Feb 2006Dismissed
Rattan Chand and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 69 : (2006) 144 PLR 107 : (2006) 4 RCR(Civil) 800 : (2006) 2 RCR(Rent) 522
High Courts15 Feb 2006Dismissed
National Insurance Company Ltd. Vs Ajmer Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 274 : (2006) 3 RCR(Civil) 499
High Courts15 Feb 2006Dismissed
Ved Parkash Chhabra Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 648
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts15 Feb 2006Allowed
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 544
Electricity Act, 1910 — Section 30
High Courts15 Feb 2006
National Insurance Company Vs Harbans Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 838
High Courts14 Feb 2006Dismissed
Ram Singh and Another Vs Shiv Narain and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 518 : (2006) 144 PLR 254 : (2006) 3 RCR(Civil) 432
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 227
High Courts14 Feb 2006Allowed
Veeran Rani and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 1716 : (2006) 2 RCR(Criminal) 348
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts14 Feb 2006Dismissed
Balbir Kaur and Others Vs Pushpa Widge and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 365
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 9, 151Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts14 Feb 2006Dismissed
Monica Christy Chikwa Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) CriLJ 2661 : (2006) 2 RCR(Criminal) 290
Constitution of India, 1950 — Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23Penal Code, 1860 (IPC) — Section 64
High Courts14 Feb 2006
Nihal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 2810
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 175, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts10 Feb 2006Dismissed
Ajaib Singh and Another Vs Bank of Punjab Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 4 BC 555 : (2006) 143 PLR 13
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 39 Rule 1, Order 39 Rule 2, 151Income Tax Rules, 1962 — Rule 60
High Courts10 Feb 2006
Parmod Bhushan Pal Vs Bachan Singh
Punjab And Haryana At Chandigarh · (2006) 2 PLR 836 : (2006) 2 RCR(Civil) 381
High Courts10 Feb 2006Dismissed
National Insurance Co. Ltd. Vs Smt. Urmila and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1381 : (2006) 143 PLR 116 : (2006) 2 RCR(Civil) 268
Motor Vehicles Act, 1988 — Section 134, 149(2), 166