High Courts05 May 2006
Naresh Rani and Others Vs Rakesh Kumar Bansal
Punjab And Haryana At Chandigarh · (2007) 2 DMC 731
Hindu Marriage Act, 1955 — Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 84 of 117
High Courts05 May 2006Dismissed
Jinda Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 640
Constitution of India, 1950 — Article 21Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(3)
High Courts04 May 2006Dismissed
Sandeep Kumar Garg and Co. Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2006) 205 CTR 95 : (2008) 298 ITR 106
Income Tax Act, 1961 — Section 143(1), 143(3), 148, 271(1)
High Courts04 May 2006Dismissed
Ex-Hav. Shamsher Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 482
Army Rules, 1954 — Rule 13(2), 13(2A), 13(3), 15AConstitution of India, 1950 — Article 226Pension Regulations for Army, 1961 — Regulation 173
High Courts04 May 2006Dismissed
Balwinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 503
Constitution of India, 1950 — Article 226
High Courts04 May 2006Dismissed
Raj Kumar @ Raja and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 3236
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 201, 302, 307, 34, 364
High Courts04 May 2006
Saluja Fabrics Vs Commissioner of Customs
Punjab And Haryana At Chandigarh · (2007) 207 ELT 39
High Courts04 May 2006Dismissed
Digamber Singh Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2006) 144 PLR 759 : (2006) 4 RCR(Civil) 27
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 17, 18
High Courts03 May 2006Dismissed
Dharam Vir Vs Inderjit through Satya Vir Singh
Punjab And Haryana At Chandigarh · (2007) ACJ 2505 : (2006) 144 PLR 775 : (2006) 4 RCR(Civil) 65
Motor Vehicles Act, 1988 — Section 2, 2(28)
High Courts03 May 2006Dismissed
Amar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 602
Limitation Act, 1963 — Article 113, 58, 3
High Courts03 May 2006
Commissioner of Income Tax Vs Mahalaxmi Rice Factory
Punjab And Haryana At Chandigarh · (2006) 203 CTR 117
Income Tax Act, 1961 — Section 139(1), 139(5), 280O, 288, 32AB(5)
High Courts03 May 2006Allowed
Shri Baldev Raj Vs Shri Ram Lal
Punjab And Haryana At Chandigarh · (2006) 144 PLR 90
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)Evidence Act, 1872 — Section 65Registration Act, 1908 — Section 57, 65(1)
High Courts03 May 2006Allowed
Makhan Singh, Ex. Driver, Punjab Roadways Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 111 FLR 987 : (2006) 144 PLR 47
Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts03 May 2006
Chander Kanta and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 274 : (2008) ACJ 362 : (2006) 144 PLR 551 : (2006) 3 RCR(Civil) 610
High Courts03 May 2006Dismissed
Vijay Kumar and Others Vs Dharam Pal
Punjab And Haryana At Chandigarh · AIR 2007 P&H 21 : (2006) 144 PLR 856 : (2006) 4 RCR(Civil) 299
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts03 May 2006
Babu Singh and Others Vs Tarawati and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 650
High Courts02 May 2006Dismissed
Harinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts02 May 2006Dismissed
The Chief Soil Conservator and Others Vs Gurmail Singh and Another
Punjab And Haryana At Chandigarh · (2006) 3 LLJ 644 : (2006) 143 PLR 616
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 25F
High Courts02 May 2006Dismissed
Rakesh Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 595
High Courts02 May 2006
Private Trust Vs Land Acquisition Tribunal, Ludhiana and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 773 : (2007) 1 RCR(Civil) 433