High Courts26 Apr 2006Dismissed
State of Punjab Vs Satpal and others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 213
Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 86 of 117
High Courts26 Apr 2006Allowed
Gurmeet Kaur and Others Vs Punjab Roadways and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 858 : (2006) 4 RCR(Civil) 63
Motor Vehicles Act, 1988 — Section 140
High Courts26 Apr 2006Allowed
Ram Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 514 : (2006) 3 RCR(Civil) 826
Land Acquisition Act, 1894 — Section 18, 4
High Courts26 Apr 2006
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.
Punjab And Haryana At Chandigarh · (2006) 206 CTR 137 : (2007) 289 ITR 266
High Courts26 Apr 2006Dismissed
Neeraj Sharma Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 8 : (2006) 3 RCR(Civil) 140
Advocates Act, 1961 — Section 49Constitution of India, 1950 — Article 14Government of India Act, 1915 — Section 108
High Courts26 Apr 2006Allowed
Smt. Sarla Devi and Others Vs Hukam Chand
Punjab And Haryana At Chandigarh · (2006) 144 PLR 88 : (2006) 3 RCR(Civil) 719 : (2006) 2 RCR(Rent) 196
High Courts26 Apr 2006Dismissed
National Insurance Co. Ltd. Vs Bala Devi and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 134 : (2006) 4 RCR(Civil) 131
Motor Vehicles Act, 1988 — Section 166
High Courts26 Apr 2006
Tej Ram and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 583 : (2006) 4 CivCC 583 : (2006) 3 RCR(Civil) 619
High Courts26 Apr 2006Allowed
Rachhpal Singh alias Pala and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323
High Courts26 Apr 2006Dismissed
Veer Bhan and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 882
Penal Code, 1860 (IPC) — Section 148, 149
High Courts26 Apr 2006Allowed
Sajeev Kumar Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 04 P&H CK 0023
Drugs and Cosmetics Act, 1940 — Section 27(b)(ii)
High Courts26 Apr 2006Dismissed
Mohinder Kumar Vs Dhan Kumar
Punjab And Haryana At Chandigarh · (2007) 146 PLR 404 : (2006) 2 RCR(Rent) 192
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts26 Apr 2006Allowed
Mann Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 310 : (2006) 3 RCR(Criminal) 948
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts26 Apr 2006Allowed
Jai Kaur and Others Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 316 : (2006) 144 PLR 499 : (2006) 3 RCR(Civil) 821
High Courts26 Apr 2006
Anita Singla and others Vs Avtar Singh and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 104
High Courts26 Apr 2006
Bishamber Dayal & Anr. Vs Firm Sukh Lal Shiv Narain
Punjab And Haryana At Chandigarh · (2006) 2 CurLJ 575 : (2006) 3 ICC 448 : (2006) 1 PLJ 374
High Courts26 Apr 2006
Shish Ram Vs Thandu and others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Civil) 616
High Courts25 Apr 2006
Regular Traders Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 10 VST 245
Central Sales Tax Act, 1956 — Section 5, 9Income Tax Act, 1961 — Section 256, 66
High Courts25 Apr 2006Dismissed
Sarupa Vs Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (2007) 3 BC 92
High Courts25 Apr 2006Dismissed
Alchemist Limited Company and Another Vs State Bank of Sikkim and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 229
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226