High Courts21 Apr 2006Allowed
Prithvi Singh Vs Prithvi Singh Shiv Kumar Vs C.B.I.
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 281
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 88 of 117
High Courts21 Apr 2006Allowed
Bhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 692
Penal Code, 1860 (IPC) — Section 363, 366
High Courts21 Apr 2006Dismissed
Prithvi Singh Vs C.B.I
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 718
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(c)
High Courts20 Apr 2006Allowed
Surjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 209
Penal Code, 1860 (IPC) — Section 302, 307
High Courts20 Apr 2006Allowed
Abhimanyu @ Mannu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 706
Penal Code, 1860 (IPC) — Section 376, 506
High Courts20 Apr 2006Allowed
Parkash Chand Kapoor Chand, Commission Agents Vs Inderjit Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 206 : (2006) 3 RCR(Civil) 700
Evidence Act, 1872 — Section 65
High Courts20 Apr 2006Allowed
Nachhittar Kaur and Others Vs Kehar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 233 : (2006) 4 CivCC 415 : (2006) 3 RCR(Civil) 805
PUNJAB LAWS ACT, 1872 — Section 5
High Courts20 Apr 2006Dismissed
Gagan Hotel and Restaurant Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 772 : (2006) 4 RCR(Civil) 80
Constitution of India, 1950 — Article 19(1), 19(6), 47
High Courts19 Apr 2006
Commissioner of Income Tax Vs Nahar Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2007) 293 ITR 516
Income Tax Act, 1961 — Section 256
High Courts19 Apr 2006Allowed
Anju Bala and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 548 : (2006) 3 RCR(Criminal) 191
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 406
High Courts19 Apr 2006
Pawan Kumar and others Vs Amar Nath and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 557
High Courts19 Apr 2006Dismissed
Darshan Singh Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 81 : (2007) 1 CivCC 81 : (2006) 144 PLR 719 : (2007) 1 RCR(Civil) 543
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts19 Apr 2006
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd.
Punjab And Haryana At Chandigarh · (2006) 206 CTR 144 : (2007) 289 ITR 261
High Courts19 Apr 2006
Commissioner of Income Tax Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (2006) 203 CTR 230 : (2007) 294 ITR 481
Income Tax Act, 1961 — Section 271(1)
High Courts19 Apr 2006
Prem Narain and Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 202 CTR 449 : (2006) 287 ITR 56
Income Tax Act, 1961 — Section 45, 52, 52(2)
High Courts19 Apr 2006
Chopra v. Land Developers Private Limited Vs Jatinder Nath and another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 43
High Courts19 Apr 2006Allowed
Balkar Singh and Others Vs Harnam Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 425 : (2006) 144 PLR 278 : (2006) 3 RCR(Civil) 500
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts19 Apr 2006Dismissed
Executive Engineer, T.L.S.C., P.S.E.B., Division Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 1803 : (2006) 144 PLR 712 : (2006) 3 RCR(Civil) 823
High Courts19 Apr 2006Dismissed
Shri Mukhtiar Singh Vs District Development and Panchayat Officer and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 104 : (2006) 4 RCR(Civil) 804
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4
High Courts19 Apr 2006Allowed
Anju Bala and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 548
Penal Code, 1860 (IPC) — Section 406, 498A