High Courts08 May 2006Dismissed
Commissioner of Income Tax Vs Agro Chemicals (India)
Punjab And Haryana At Chandigarh · (2007) 288 ITR 149
Income Tax Act, 1961 — Section 271
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 83 of 117
High Courts08 May 2006Allowed
Smt. Sushma Palta and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 861 : (2006) 4 RCR(Civil) 223
Amritsar Improvement Trust Land Disposal (Amendment) Rules, 1975 — Rule 2Amritsar Improvement Trust Land Disposal Rules, 1951 — Rule 6, 6(1), 6(2)Land Acquisition Act, 1894 — Section 16
High Courts08 May 2006Dismissed
Sterling Publishers Pvt. Ltd. Vs Haryana State Industrial Development Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 32
Arbitration and Conciliation Act, 1996 — Section 8, 8(2)
High Courts08 May 2006Allowed
Dilawar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 489
Constitution of India, 1950 — Article 226
High Courts08 May 2006Dismissed
Vinod Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 1 ALT(Cri) 4 : (2006) 143 PLR 499
Constitution of India, 1950 — Article 14, 16(1)
High Courts08 May 2006Dismissed
Dr. Sandeep and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 484
Constitution of India, 1950 — Article 14, 142, 16(1)
High Courts08 May 2006Dismissed
Sumitra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 486
Constitution of India, 1950 — Article 226
High Courts08 May 2006Dismissed
Balwan Singh Madad Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 494
Constitution of India, 1950 — Article 12, 226
High Courts08 May 2006Allowed
New India Assurance Co. Ltd. Vs Darshan Kaur and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 919 : (2006) 144 PLR 82 : (2006) 4 RCR(Civil) 491
High Courts08 May 2006Allowed
Darshan Kaur and Others Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 601 : (2007) ACJ 1111 : (2006) 144 PLR 280 : (2006) 3 RCR(Civil) 501
High Courts08 May 2006
Gurbachan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 1 SLJ 523 : (2007) 3 UPLBEC 78
Constitution of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 3, 47
High Courts08 May 2006
Manohar Lal Soni Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 988
Prevention of Corruption Act, 1988 — Section 7
High Courts05 May 2006Dismissed
Idrish and Another Vs Ashok Malik and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 947
Prevention of Cruelty to Animals Act, 1960 — Section 11
High Courts05 May 2006Dismissed
Ombir Singh and Others Vs Haryana Breweries Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 112 FLR 256 : (2006) 144 PLR 634 : (2007) 2 SLJ 504
Industrial Disputes (Central) Rules, 1957 — Rule 77, 78Industrial Disputes Act, 1947 — Section 12(5), 25(O), 25F, 25FFF, 25FFF(1)
High Courts05 May 2006Allowed
M/s. Jindal Machinery Store Vs State of Punjab thru. Insecticide Inspector
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 204
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 May 2006Dismissed
State of Haryana Vs Devinder
Punjab And Haryana At Chandigarh · (2007) 1 DMC 203 : (2006) 3 RCR(Criminal) 781
Criminal Procedure Code, 1973 (CrPC) — Section 164, 222, 313Penal Code, 1860 (IPC) — Section 302, 306
High Courts05 May 2006Allowed
Kamla Devi and Others Vs Surinder Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 322 : (2006) 144 PLR 371 : (2006) 4 RCR(Civil) 780 : (2006) 2 RCR(Rent) 484
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts05 May 2006Allowed
Gopal Singh Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 391 : (2006) 143 PLR 686 : (2006) 3 RCR(Civil) 842
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, Order 22 Rule 5, 47
High Courts05 May 2006Dismissed
Devi Dass Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 927
Penal Code, 1860 (IPC) — Section 306, 34
High Courts05 May 2006Allowed
Vishnu Parkash Goel Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 203
Insecticides Act, 1968 — Section 17, 18