High Courts10 May 2006Allowed
Geetanjali Sawney Vs Prem Bhandari and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 87 : (2006) 144 PLR 205
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 82 of 117
High Courts10 May 2006
Sukhvir Singh Vs The Punjab Technical University and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 35
High Courts10 May 2006Dismissed
Punjab Agro Industries Corporation Limited Vs Chander Shekhar and Others
Punjab And Haryana At Chandigarh · (2006) 110 FLR 573 : (2006) 143 PLR 617
Constitution of India, 1950 — Article 226, 226, 227, 227Industrial Disputes Act, 1947 — Section 10(1), 10(1), 11A, 11A, 1A, 1A
High Courts10 May 2006
C.J. Singh Vs Gur Rattan Pal Singh and Another
Punjab And Haryana At Chandigarh · (2006) 3 ACC 402 : (2007) ACJ 87 : (2006) 143 PLR 612 : (2006) 3 RCR(Civil) 426
Motor Vehicles Act, 1939 — Section 110A
High Courts10 May 2006
Smt. Mahendri and Others Vs Tanjit Singh and Another
Punjab And Haryana At Chandigarh · (2006) 4 ACC 669 : (2007) ACJ 122 : (2006) 143 PLR 621 : (2006) 3 RCR(Civil) 265
High Courts10 May 2006Dismissed
Kirpa and Others Vs Dharma and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 613 : (2006) 3 RCR(Civil) 597
High Courts10 May 2006Dismissed
Chetan Singh Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 781 : (2006) 4 RCR(Civil) 79
Punjab Land Revenue Act, 1887 — Section 44
High Courts10 May 2006Dismissed
Dinesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0045
Penal Code, 1860 (IPC) — Section 506
High Courts10 May 2006Allowed
Dharampal Bajaj and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 487
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B
High Courts10 May 2006Allowed
Dharmpal Bajaj and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 1004
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 May 2006
Sunil Chander Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 1025
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419
High Courts10 May 2006Allowed
Sukhdev Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 633
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts09 May 2006Dismissed
Atma Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 989
Penal Code, 1860 (IPC) — Section 120B, 465
High Courts09 May 2006Dismissed
Man Singh Sehrawat Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 505
Constitution of India, 1950 — Article 226, 352Punjab Government National Emergency (Concession) Rules, 1965 — Rule 2
High Courts09 May 2006Allowed
Savitri Devi (died) through L.Rs. Vs Jia Lal Baldev Krishan Cheema and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 456 : (2006) 144 PLR 538 : (2006) 3 RCR(Civil) 782
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts09 May 2006Dismissed
Subhash Vs Sheela Devi
Punjab And Haryana At Chandigarh · AIR 2007 P&H 68 : (2007) 146 PLR 770 : (2007) 1 RCR(Civil) 165
Hindu Marriage Act, 1955 — Section 13, 23
High Courts09 May 2006Dismissed
National Textiles Corporation Ltd. Vs S.K. Jain and Another
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0004
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 May 2006Dismissed
Devinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 337 : (2007) 2 RCR(Civil) 489
Land Acquisition Act, 1894 — Section 3, 38, 39, 4, 40
High Courts08 May 2006
Kanwal Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 783
Penal Code, 1860 (IPC) — Section 149, 302
High Courts08 May 2006
Punjab Bearing Industries Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2006) 203 ELT 187
Central Excise Rules, 1944 — Rule 9(1), 96ZO, 96ZO(1), 96ZO(2), 96ZO(3)Central Excises and Salt Act, 1944 — Section 3, 3A, 3A(1), 3A(2), 3A(3)Customs Tariff Act, 1975 — Section 3