High Courts16 May 2006Allowed
Rakesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 505
Penal Code, 1860 (IPC) — Section 363, 366
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 80 of 117
High Courts16 May 2006Dismissed
Puran Chand Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 168
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25H
High Courts16 May 2006Allowed
Yuv Raj and Others Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 208 : (2006) 3 RCR(Civil) 263
Court Fees Act, 1870 — Article 1, 7
High Courts16 May 2006Dismissed
Commissioner of Income Tax Vs Roshan Singh Makker
Punjab And Haryana At Chandigarh · (2006) 203 CTR 125 : (2006) 287 ITR 160
Income Tax Act, 1961 — Section 158BC, 254(2), 260A
High Courts16 May 2006Dismissed
The Bandi Co-operative Labour and Construction Society Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 203 CTR 111 : (2008) 300 ITR 107
Income Tax Act, 1961 — Section 119, 142(1), 143(1), 143(2), 143(3)
High Courts16 May 2006Allowed
Tarsem Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 945
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52
High Courts15 May 2006Dismissed
Raj Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 322
Penal Code, 1860 (IPC) — Section 302
High Courts15 May 2006Dismissed
Architect Atelier Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 542 : (2006) 3 RCR(Civil) 635
Constitution of India, 1950 — Article 226Punjab Regional and Town Planning and Development Act, 1995 — Section 45, 45(4), 45(5), 45(7), 45(8)
High Courts15 May 2006Allowed
Commissioner of Income Tax Vs Roxy Industrial Corporation
Punjab And Haryana At Chandigarh · (2006) 203 CTR 105 : (2008) 298 ITR 318
Income Tax Act, 1961 — Section 154, 260A, 80HHC, 80HHC(1)
High Courts15 May 2006Allowed
Jitender Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 466
Constitution of India, 1950 — Article 226Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7, 7(6)
High Courts15 May 2006Allowed
Harbhajan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 554 : (2006) 3 RCR(Civil) 633
Punjab Panchayati Raj Act, 1994 — Section 216, 216(2)
High Courts15 May 2006Dismissed
Joginder Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 605 : (2006) 3 RCR(Civil) 615
High Courts15 May 2006Dismissed
Swinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0053
Penal Code, 1860 (IPC) — Section 302
High Courts15 May 2006Allowed
Ram Mehar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 991
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
High Courts15 May 2006Disposed Off
Smt. Surjit Kaur Vs Commissioner of Income Tax, Jalandhar
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0013
High Courts12 May 2006Allowed
Amrit Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 796
Prevention of Corruption Act, 1988 — Section 7
High Courts12 May 2006
Manoj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 3005 : (2006) 3 RCR(Criminal) 328
Criminal Procedure Code, 1973 (CrPC) — Section 313, 377Penal Code, 1860 (IPC) — Section 426, 436, 84
High Courts12 May 2006Allowed
Bakhtaur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CriLJ 3574 : (2006) 3 RCR(Criminal) 642
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts12 May 2006
Ram Pal Vs Kulwant Rai and others
Punjab And Haryana At Chandigarh · (2006) 3 ICC 647
High Courts12 May 2006
Joginder Singh and others Vs Surjit Kaur and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 24