High Courts17 May 2006Dismissed
Devinder and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 79 of 117
High Courts17 May 2006
Smt. Dalipi and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0221
High Courts17 May 2006
Anil Puri Vs Makhan Lal Vinod Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 1 ALD(Cri) 5 : (2007) 3 BC 189 : (2006) 3 RCR(Criminal) 939
Criminal Procedure Code, 1973 (CrPC) — Section 245, 319Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts17 May 2006Allowed
Tarsem Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 206
Penal Code, 1860 (IPC) — Section 406
High Courts17 May 2006
Surinder Mohan Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 761
Penal Code, 1860 (IPC) — Section 406, 420
High Courts17 May 2006Allowed
Daljit Kaur and another Vs Sarbjeet Kaur and another
Punjab And Haryana At Chandigarh · (2006) 05 P&H CK 0181
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts17 May 2006Allowed
Narinder Kumar Singla Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) CriLJ 4348 : (2006) 3 RCR(Criminal) 890
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts17 May 2006
New India Assurance Company Ltd. Vs Jamela and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 290 : (2008) ACJ 798
High Courts17 May 2006
Iqbal Singh Vs Gurnam Singh and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 645
Penal Code, 1860 (IPC) — Section 279, 337, 427
High Courts17 May 2006Dismissed
Chander Kanta and Others Vs Sunil Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 783 : (2006) 4 RCR(Civil) 61
Penal Code, 1860 (IPC) — Section 304A
High Courts17 May 2006Dismissed
Oriental Insurance Co. Ltd. Vs Ved Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 112 FLR 376 : (2006) 144 PLR 713 : (2006) 4 RCR(Civil) 446
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 166, 167
High Courts17 May 2006
Mohd. Yaseen and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 DMC 224 : (2006) 3 RCR(Criminal) 752
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts17 May 2006
Suraj Bhan Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 215 : (2006) 4 RCR(Civil) 485
High Courts17 May 2006Allowed
Arun Kumar and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 793
Penal Code, 1860 (IPC) — Section 120B, 406
High Courts17 May 2006Allowed
Kanwal Aggarwal Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 241
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
High Courts17 May 2006Allowed
Ambika Agro Engineers and Others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2006) 144 PLR 735
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 143(2), 27(1), 276, 277, 278B
High Courts17 May 2006Dismissed
The New India Assurance Company Limited Vs Smt. Jamela and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 516 : (2006) 4 RCR(Civil) 29 : (2006) 3 RCR(Civil) 827
High Courts17 May 2006Dismissed
Panna Lal and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 636
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 407, 419
High Courts17 May 2006Allowed
Kanwal Aggarwal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 241
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 May 2006
Karam Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 951
Penal Code, 1860 (IPC) — Section 148, 302