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Punjab And Haryana At Chandigarh judgments, 2006

2,340 judgments · page 77 of 117

High Courts22 May 2006Dismissed

Joga Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 973 : (2006) 3 RCR(Criminal) 480

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
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High Courts22 May 2006Allowed

Kedar Nath Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2006) 144 PLR 194 : (2006) 4 RCR(Criminal) 582

Criminal Procedure Code, 1973 (CrPC) — Section 29, 357(2)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 53
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High Courts22 May 2006Dismissed

Ajit Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2006) 144 PLR 594 : (2006) 3 RCR(Civil) 622

Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
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