High Courts04 Feb 2004Allowed
Mahesh Inder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 BC 220 : (2004) 137 PLR 633 : (2004) 2 RCR(Criminal) 824
Penal Code, 1860 (IPC) — Section 420, 468
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 63 of 69
High Courts04 Feb 2004Dismissed
Sardara Devi and Others Vs Commissioner, Hissar Division and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 628 : (2004) 2 RCR(Civil) 824
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 4
High Courts04 Feb 2004Allowed
Swaran Singh Vs Charan Singh and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 187
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts04 Feb 2004
Nirbhay Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 589 : (2004) 2 CCC 190 : (2004) 2 CCJ 133 : (2004) 2 RCR(Criminal) 821
High Courts04 Feb 2004Dismissed
Gurdeep Singh Vs Kuldeep Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 454
High Courts04 Feb 2004Allowed
Malkiat Singh Vs State
Punjab And Haryana At Chandigarh · (2004) 4 BC 249 : (2004) 2 RCR(Criminal) 392
Penal Code, 1860 (IPC) — Section 420, 468, 469, 471
High Courts04 Feb 2004
Chander Prakash Vs State (Food Inspector) U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 281 : (2004) 2 RCR(Criminal) 364
Prevention of Food Adulteration Act, 1954 — Section 16(1A)
High Courts04 Feb 2004
State of Haryana Vs Nand Lal
Punjab And Haryana At Chandigarh · (2004) 2 LJR 61 : (2004) 2 RCR(Civil) 503
High Courts03 Feb 2004
State of Haryana Vs Munshi Ram and others
Punjab And Haryana At Chandigarh · (2004) 2 CCJ 810 : (2004) 3 RCR(Criminal) 482
High Courts03 Feb 2004
Sarabjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 371
High Courts03 Feb 2004
Bhartu and Others Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 703 : (2004) 2 RCR(Civil) 749
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts03 Feb 2004
Khem Ram Devi Sahai Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 146 STC 386
Haryana General Sales Tax Rules, 1975 — Rule 35
High Courts03 Feb 2004Dismissed
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 8 CriminalCC 569 : (2004) 2 RCR(Criminal) 381
Hindu Marriage Act, 1955 — Section 9
High Courts03 Feb 2004
Rajesh Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 24 CriminalCC 348 : (2004) 10 CriminalCC 745
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts02 Feb 2004Dismissed
Balwinder Kaur @ Baby Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 346 : (2004) 1 RCR(Criminal) 1006
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 313
High Courts02 Feb 2004Dismissed
Balbir Singh Vs Sarup Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 186 : (2004) 137 PLR 430 : (2004) 2 RCR(Civil) 441
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Feb 2004Dismissed
Suresh Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 449 : (2004) 2 RCR(Civil) 442
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts02 Feb 2004Allowed
R.S. Woollen and Textile Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 146 STC 55
Haryana General Sales Tax Rules, 1975 — Rule 28APunjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 23(3), 6.12
High Courts02 Feb 2004Dismissed
Bachan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 294 : (2004) 2 RCR(Criminal) 394
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts30 Jan 2004Allowed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 8 CriminalCC 798 : (2004) 1 RCR(Criminal) 1002
Criminal Procedure Code, 1973 (CrPC) — Section 439