COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2004

1,369 judgments · page 69 of 69

High Courts07 Jan 2004Allowed

Jaswinder Singh and Others Vs Kartar Singh and Others

Punjab And Haryana At Chandigarh · AIR 2005 P&H 19 : (2005) 1 CivCC 291 : (2004) 3 CivCC 80 : (2004) 138 PLR 633 : (2004) 3 RCR(Civil) 426

Succession Act, 1925 — Section 63

High Courts07 Jan 2004Dismissed

Punjab And Haryana At Chandigarh · (2004) 8 CriminalCC 723 : (2004) 1 RCR(Criminal) 727

Penal Code, 1860 (IPC) — Section 452

High Courts07 Jan 2004Dismissed

Punjab And Haryana At Chandigarh · AIR 2005 P&H 42 : (2004) 3 CivCC 310 : (2004) 137 PLR 689 : (2004) 2 RCR(Civil) 731

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

High Courts06 Jan 2004Allowed

Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 463 : (2004) 2 RCR(Criminal) 11

Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts06 Jan 2004Allowed

Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 425

Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 2.4, 3.12, 3.17, 3.17A(1), 4.23

High Courts06 Jan 2004

Punjab And Haryana At Chandigarh · (2004) 187 CTR 536 : (2004) 267 ITR 170 : (2004) 1 RCR(Criminal) 945

Income Tax Act, 1961 — Section 276C, 277, 278B

High Courts06 Jan 2004Allowed

Punjab And Haryana At Chandigarh · (2004) 2 CivCC 497 : (2004) 137 PLR 559

Constitution of India, 1950 — Article 14, 16

High Courts06 Jan 2004Allowed

Punjab And Haryana At Chandigarh · (2004) 137 PLR 668 : (2004) 2 RCR(Civil) 641

Haryana Housing Board Act, 1971 — Section 51

High Courts04 Jan 2004Dismissed

Punjab And Haryana At Chandigarh · (2004) 137 PLR 320 : (2004) 1 RCR(Rent) 674

East Punjab Urban Rent Restriction Act, 1949 — Section 13