High Courts14 Jan 2004Dismissed
Mukhtiara Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 734 : (2004) 2 RCR(Civil) 575
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 67 of 69
High Courts14 Jan 2004Dismissed
Sohan Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 122 : (2004) 2 RCR(Civil) 578
Land Acquisition Act, 1894 — Section 16
High Courts14 Jan 2004Allowed
Sukhdev Singh Vs General Manager, Punjab Roadways and Another
Punjab And Haryana At Chandigarh · (2004) 101 FLR 1242 : (2004) 136 PLR 827
High Courts14 Jan 2004
Vijay Kumar Jindal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 CCJ 131 : (2004) 3 CCR 509 : (2004) 2 RCR(Criminal) 816
High Courts14 Jan 2004Dismissed
Smt. Ajit Kaur and Others Vs Smt. Dalbir Kaur and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 12 : (2004) 137 PLR 393 : (2004) 2 RCR(Civil) 190
Specific Relief Act, 1963 — Section 20
High Courts14 Jan 2004Allowed
Shabbir Itarsi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 558 : (2005) 1 RCR(Criminal) 31
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 17(1), 18, 21(b), 29
High Courts14 Jan 2004
Bachan Singh & another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 2 LJR 381 : (2004) 2 RCR(Civil) 604
High Courts13 Jan 2004Allowed
Mithu Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 491 : (2004) 2 RCR(Criminal) 211
Penal Code, 1860 (IPC) — Section 304B
High Courts13 Jan 2004Dismissed
Ajaib Singh @ Wakil Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 578 : (2004) 4 RCR(Criminal) 48
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts13 Jan 2004Allowed
Hassan Mohammad and Another Vs Resham and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 575 : (2004) 3 RCR(Civil) 517
High Courts13 Jan 2004
Joginder Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 572 : (2004) 2 RCR(Civil) 695
High Courts13 Jan 2004Dismissed
Karnail Singh Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 231 : (2004) 2 RCR(Civil) 579
Punjab State Aid to Industries Act, 1935 — Section 35
High Courts13 Jan 2004Dismissed
Jaspal Singh and Another Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2004) 4 BC 138 : (2004) 2 CivCC 588 : (2004) 137 PLR 601 : (2004) 2 RCR(Civil) 594
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1
High Courts12 Jan 2004Allowed
State of Punjab and Others Vs Gian Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 677 : (2004) 2 RCR(Civil) 699
Land Acquisition Act, 1984 — Section 23
High Courts12 Jan 2004
Hari Singh Kataria and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 77 : (2004) 2 RCR(Civil) 31
High Courts12 Jan 2004
State of Punjab and another Vs Baij Nath and others
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Civil) 609
High Courts12 Jan 2004Allowed
Swaran Singh Vs Swaran Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 242 : (2004) 137 PLR 184 : (2004) 2 RCR(Civil) 505
High Courts12 Jan 2004Dismissed
Ashok Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 830 : (2004) 2 RCR(Civil) 443
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Jan 2004Dismissed
Union of India (UOI) and Others Vs Gurvinder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 LLJ 1138 : (2004) 136 PLR 831
High Courts12 Jan 2004
Court On Its Own Motion Vs A.J. Philip
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 36
Constitution of India, 1950 — Article 19(2)