High Courts28 Jan 2004Dismissed
Mohan Lal Vs Dev Raj and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 190
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 65 of 69
High Courts28 Jan 2004
Subhadra Devi (died) by her L.Rs. Vs Balbir Nath alias Sadhu and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 341 : (2004) 3 RCR(Civil) 263
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 65
High Courts27 Jan 2004Dismissed
Thapar Agro Mills Vs Haryana State Industrial Development Corporation
Punjab And Haryana At Chandigarh · (2005) 2 BC 208 : (2004) 2 RCR(Criminal) 327
Criminal Procedure Code, 1973 (CrPC) — Section 1Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts27 Jan 2004Allowed
Smadh Bawa Maru Dass Vs The Financial Commissioner, Appeals and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 348 : (2004) 3 RCR(Civil) 236
Constitution of India, 1950 — Article 136, 226Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts27 Jan 2004Dismissed
Ram Parshad Vs Punjab State Forest Department and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 711 : (2004) 1 RCR(Rent) 677
Constitution of India, 1950 — Article 226, 227Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5
High Courts27 Jan 2004
Amarjit Singh Vs Palwinder Singh and others
Punjab And Haryana At Chandigarh · (2004) 3 LJR 346 : (2004) 3 RCR(Civil) 522
High Courts27 Jan 2004Allowed
M/s. Sidhu Brothers Store Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 181 : (2004) 2 RCR(Criminal) 366
Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 30(3)
High Courts26 Jan 2004
Bhagirath Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 430 : (2004) 2 CCC 149 : (2004) 2 CCJ 769 : (2004) 2 RCR(Criminal) 741
High Courts23 Jan 2004Dismissed
Jagir Singh (Died) and Others Vs Director State Transport Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 522
Constitution of India, 1950 — Article 226, 227
High Courts23 Jan 2004Allowed
Naresh Kumar Kohli Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2004) 187 CTR 140 : (2004) 266 ITR 553
Income Tax Act, 1961 — Section 132B , 132B(1), 132B(3)
High Courts23 Jan 2004Allowed
Ajay Kumar Jaiswal and Another Vs Joginder Kumar and Others
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 186
High Courts22 Jan 2004
Jaspal Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Civil) 599
High Courts22 Jan 2004Allowed
Rohtas Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 519
High Courts22 Jan 2004Dismissed
Prem Singh Sodhi, Accountant, Municipal Committee Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 612
Punjab Service (Recruitment and Conditions of Service) Rules, 1975 — Rule 5(2)Punjab Trust Services (Recruitment and Conditions of Service) Rules, 1978 — Rule 5(2), 5(3), 5(6)
High Courts21 Jan 2004
Kartar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 264 : (2004) 2 RCR(Criminal) 1
Prevention of Corruption Act, 1988 — Section 8
High Courts21 Jan 2004Dismissed
Avtar Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2004) 2 BC 370 : (2004) 2 RCR(Criminal) 11
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jan 2004Dismissed
Smt. Shashi Bala Vs Ishwar Dayal and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 237 : (2004) 1 RCR(Rent) 482
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts21 Jan 2004Dismissed
Lal Chand Vs Kali Bai and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 173 : (2004) 137 PLR 312 : (2004) 4 RCR(Civil) 576
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Hindu Succession Act, 1956 — Section 14(1)
High Courts21 Jan 2004Allowed
Bachittar Singh and Others Vs Additional Director, Consolidation of Holdings
Punjab And Haryana At Chandigarh · (2004) 137 PLR 673 : (2004) 2 RCR(Civil) 695
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts21 Jan 2004Dismissed
Sher Singh Vs Man and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 447 : (2004) 3 RCR(Civil) 106
Births, Deaths and Marriages Registration Act, 1886 — Section 9Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 76