COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2004

1,369 judgments · page 64 of 69

High Courts30 Jan 2004Allowed

State Bank of Patiala Vs Northland Sugar Complex Ltd.

Punjab And Haryana At Chandigarh · (2004) 55 SCL 92

Companies (Court) Rules, 1959 — Rule 154Companies Act, 1956 — Section 529, 529A, 530Contract Act, 1872 — Section 171

High Courts30 Jan 2004Dismissed

Gaurav Uppal and Others Vs Mrs. Sunita Uppal

Punjab And Haryana At Chandigarh · AIR 2004 P&H 204 : (2004) 138 PLR 511

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)

High Courts30 Jan 2004

Netar Kumar @ Rakesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 912

High Courts30 Jan 2004

Capital Leasing and Finance Co. Vs Navrattan Jain

Punjab And Haryana At Chandigarh · (2005) 4 RCR(Civil) 208 : (2005) 4 RCR(Criminal) 330

High Courts29 Jan 2004Dismissed

Ahluwalia and Co. and Others Vs Surinder Mohan and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 232 : (2004) 2 CivCC 488 : (2005) 1 ILR (P&H) 8 : (2004) 137 PLR 684 : (2004) 2 RCR(Civil) 726

Arbitration and Conciliation Act, 1996 — Section 8

High Courts29 Jan 2004Dismissed

Income Tax Officer Vs Gagneja Traders and Others

Punjab And Haryana At Chandigarh · (2004) 191 CTR 111 : (2004) 268 ITR 97

Income Tax Act, 1961 — Section 148, 271(1), 276C, 277, 278B

High Courts29 Jan 2004Dismissed

Amarjit Singh Vs State (U.T.) Chandigarh

Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 378 : (2004) 2 RCR(Criminal) 324

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15

High Courts29 Jan 2004Dismissed

Banwari Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 401 : (2004) 2 RCR(Criminal) 106

Penal Code, 1860 (IPC) — Section 34

High Courts29 Jan 2004Dismissed

Prem Sarup Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 391

Constitution of India, 1950 — Article 14, 16(1), 226

High Courts28 Jan 2004Allowed

Mohan Singh Vs The Municipal Committee and Another

Punjab And Haryana At Chandigarh · (2004) 137 PLR 587 : (2004) 2 RCR(Civil) 576

Punjab Municipal Act, 1911 — Section 67(1), 84

High Courts28 Jan 2004

Ajit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 3 AICLR 238 : (2004) 2 CCJ 601 : (2004) 2 RCR(Criminal) 367

Penal Code, 1860 (IPC) — Section 279, 304A, 337

High Courts28 Jan 2004

Kulbhushan Vs Union Territory, Chandigarh

Punjab And Haryana At Chandigarh · (2004) 3 AICLR 582 : (2004) 2 RCR(Criminal) 877

High Courts28 Jan 2004Allowed

Hari Singh and Others Vs Gurbachan Singh and Others

Punjab And Haryana At Chandigarh · (2004) 137 PLR 182 : (2004) 2 RCR(Civil) 689

Limitation Act, 1963 — Section 5

High Courts28 Jan 2004

Banta Ramson and Others Vs Chuhru

Punjab And Haryana At Chandigarh · (2004) 137 PLR 487

Registration Act, 1908 — Section 47

High Courts28 Jan 2004Allowed

Jagge Singh and Others Vs Sawan Singh (Deceased) through LRs.

Punjab And Haryana At Chandigarh · (2004) 137 PLR 623 : (2005) 2 RCR(Civil) 702

Hindu Succession Act, 1956 — Section 4(1)

High Courts28 Jan 2004

Gopal Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2005) 1 LJR 257 : (2004) 4 RCR(Civil) 7

High Courts28 Jan 2004

Pepsu Road Transport Corporation Vs The Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (2004) 102 FLR 715 : (2004) 137 PLR 615

Industrial Disputes Act, 1947 — Section 11A

High Courts28 Jan 2004Dismissed

The State of Punjab Vs Mohinder Singh and Another

Punjab And Haryana At Chandigarh · (2004) 102 FLR 711 : (2004) 3 LLJ 737 : (2004) 137 PLR 618

Industrial Disputes Act, 1947 — Section 25F, 25I

High Courts28 Jan 2004

Samshuddin Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 1 CCJ 640 : (2004) 2 RCR(Criminal) 362

High Courts28 Jan 2004

State of Haryana Vs Rameshwar Dass and another

Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 269