High Courts11 Feb 2004Allowed
Swaran Kaur Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 437 : (2004) 2 RCR(Criminal) 82
Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 62 of 69
High Courts10 Feb 2004Dismissed
Sudarshan Chopra and Others Vs Company Law Board and Others
Punjab And Haryana At Chandigarh · (2004) 2 ARBLR 241 : (2004) 137 PLR 12 : (2004) 52 SCL 429
Arbitration and Conciliation Act, 1996 — Section 16, 8, 8(1), 8(2)Companies Act, 1956 — Section 402Constitution of India, 1950 — Article 226
High Courts10 Feb 2004
Raman Kumar Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 195 : (2004) 1 RCR(Rent) 483
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(1)
High Courts10 Feb 2004
R.K.Thukral Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 19 : (2004) 1 CCJ 608 : (2004) 2 RCR(Criminal) 252
High Courts10 Feb 2004Allowed
Wazir Singh and Others Vs Jagdip Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 679
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts09 Feb 2004
Vinay Sikand alias Walia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 14 CriminalCC 805 : (2005) 3 RCR(Criminal) 235
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts09 Feb 2004Dismissed
Ajit Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 8 CriminalCC 691 : (2004) 2 RCR(Criminal) 268
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts09 Feb 2004
Sardara Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 406
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 7
High Courts09 Feb 2004Allowed
Laxmi and Others Vs Sat Narain and Another
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 242 : (2004) 137 PLR 193 : (2004) 2 RCR(Civil) 547
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts09 Feb 2004
Commissioner of Income Tax Vs Ved Prakash
Punjab And Haryana At Chandigarh · (2005) 193 CTR 95 : (2004) 269 ITR 255 : (2004) 141 TAXMAN 377
Income Tax Act, 1961 — Section 143(1), 143(3), 148, 260A, 271(1)(C)
High Courts09 Feb 2004Dismissed
Gurpreet Kaur and Others Vs Punjab Technical University and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 222 : (2004) 2 ILR (P&H) 215 : (2004) 138 PLR 515 : (2004) 1 RCR(Civil) 890
Punjab Technical University Act, 1997 — Section 14(8), 15(1), 17, 18
High Courts05 Feb 2004
Rama Sharma Vs Mehar Chand
Punjab And Haryana At Chandigarh · (2004) 137 PLR 191 : (2004) 1 RCR(Rent) 481
East Punjab Urban Rent Restriction Act, 1949 — Section 13Haryana Housing Board Act, 1971 — Section 4
High Courts05 Feb 2004Allowed
Ramphool Yadav Ex. Constable Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 188
High Courts05 Feb 2004
National Air Products Ltd. (NAPL), Merged with The Motor and General Finance Limited Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 7
Constitution of India, 1950 — Article 226Haryana Urban Development Authority Act, 1977 — Section 17(1)Land Acquisition Act, 1894 — Section 4
High Courts05 Feb 2004
Commissioner of Income Tax Vs Munak Engineers (P) Ltd.
Punjab And Haryana At Chandigarh · (2004) 190 CTR 403 : (2004) 271 ITR 361
Income Tax Act, 1961 — Section 256(2), 80I
High Courts05 Feb 2004Allowed
Meena Kumari Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 2 DMC 270 : (2004) 2 RCR(Criminal) 81
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 306, 498A
High Courts05 Feb 2004Dismissed
Gurmeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 732 : (2004) 2 RCR(Criminal) 396
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts05 Feb 2004Allowed
Kuldip Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 DMC 628 : (2004) 2 RCR(Criminal) 260
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Feb 2004
Rochan Singh and another Vs Joint Director Panchayats, Punjab and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 783 : (2004) 2 RCR(Civil) 826
High Courts04 Feb 2004Dismissed
Jagbiri and Others Vs State (U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (2004) 2 DMC 567 : (2004) 2 RCR(Criminal) 826
Penal Code, 1860 (IPC) — Section 306