High Courts13 Feb 2004Dismissed
Rabinder Singh Sohil Vs Harnam Dass Johar
Punjab And Haryana At Chandigarh · (2004) 137 PLR 306 : (2004) 2 RCR(Civil) 539
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 35B(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 61 of 69
High Courts13 Feb 2004
Vikas Gupta and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 479 : (2004) 2 RCR(Civil) 481
High Courts13 Feb 2004Dismissed
Raghbir Singh Vs Dalip Singh and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 220
High Courts13 Feb 2004
Anil Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 819
High Courts13 Feb 2004Allowed
Shanti Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 DMC 291 : (2004) 2 RCR(Criminal) 13
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304B
High Courts13 Feb 2004Allowed
Hasham and Others Vs Jhangi Ram
Punjab And Haryana At Chandigarh · AIR 2005 P&H 14 : (2005) 140 PLR 242 : (2005) 1 RCR(Civil) 536
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A
High Courts12 Feb 2004
Amar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 814
High Courts12 Feb 2004
Shinder Pal @ Kakke Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 398
High Courts11 Feb 2004Dismissed
Hari Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 99 : (2004) 2 RCR(Criminal) 378
Penal Code, 1860 (IPC) — Section 342, 363
High Courts11 Feb 2004Allowed
Gurcharan Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 73 : (2004) 3 RCR(Civil) 575
High Courts11 Feb 2004Dismissed
Dharam Pal Vs Shanti Devi and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 653
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts11 Feb 2004
Dharambir alias Dharam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 567 : (2004) 2 CCC 185 : (2004) 2 CCJ 125 : (2004) 2 RCR(Criminal) 777
High Courts11 Feb 2004Dismissed
Smt. Ishwar Devi and Another Vs The General Manager, Northern Railway
Punjab And Haryana At Chandigarh · (2004) 3 ACC 935 : (2005) ACJ 808 : (2004) 137 PLR 554
Railways Act, 1989 — Section 191
High Courts11 Feb 2004Dismissed
Balbir Singh and Others Vs Rajinder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 489 : (2004) 3 RCR(Civil) 574
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts11 Feb 2004
Karnail Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Civil) 730
High Courts11 Feb 2004
Balwant Singh Chaudhary Vs The Hindustan Petroleum Corporation Limited Co.
Punjab And Haryana At Chandigarh · (2004) 137 PLR 198 : (2004) 1 RCR(Rent) 487
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts11 Feb 2004
In Re : Resident Editor of the Hindustan Times, 1989 PLJR 821.
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 727 : (2004) CrLJ 2601 : (2004) 3 RCR(Criminal) 27
High Courts11 Feb 2004
Parshadi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 360
High Courts11 Feb 2004
B.Shiva Rama Reddy and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 28
High Courts11 Feb 2004
Court on its own Motion Vs Ajay Bansal and Others
Punjab And Haryana At Chandigarh · (2004) CriLJ 2601 : (2004) 1 ILR (P&H) 580
Contempt of Courts Act, 1971 — Section 2