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Punjab And Haryana At Chandigarh judgments, 2004

1,369 judgments · page 53 of 69

High Courts18 Mar 2004Dismissed

Gurmail Chand Vs Ashok Verma

Punjab And Haryana At Chandigarh · AIR 2004 P&H 306 : (2004) 2 CivCC 716 : (2004) 4 CivCC 498 : (2004) 137 PLR 460 : (2004) 3 RCR(Civil) 164

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3), Order 18 Rule 3A
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High Courts18 Mar 2004Dismissed

Monica Bibli Sood Vs Mrs. Kamal Seth and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 366 : (2004) 4 BC 539 : (2004) 3 CivCC 212 : (2005) 1 ILR (P&H) 36 : (2004) 138 PLR 69 : (2004) 3 RCR(Civil) 419

Civil Procedure Code, 1908 (CPC) — Section 10Succession Act, 1925 — Section 372
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High Courts18 Mar 2004Dismissed

Jai Chand Vs Gopal

Punjab And Haryana At Chandigarh · AIR 2004 P&H 375 : (2004) 3 CivCC 116 : (2004) 138 PLR 139 : (2004) 3 RCR(Civil) 576

Transfer of Property Act, 1882 — Section 52
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High Courts18 Mar 2004Dismissed

Sushil Kumar Vs Neelam

Punjab And Haryana At Chandigarh · (2004) CriLJ 3690 : (2005) 1 DMC 619 : (2004) 2 ILR (P&H) 527 : (2004) 2 RCR(Criminal) 760

Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 115
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High Courts18 Mar 2004

Mahesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 122 : (2004) 2 RCR(Criminal) 450

Criminal Procedure Code, 1973 (CrPC) — Section 319
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High Courts18 Mar 2004Allowed

Subash Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 235 : (2004) 2 RCR(Criminal) 491

Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(d)
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High Courts17 Mar 2004Allowed

Bhupinder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 137 PLR 657 : (2004) 2 RCR(Civil) 739

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 18
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