High Courts11 Mar 2004
Prem Singh Vs Mangu Ram
Punjab And Haryana At Chandigarh · (2004) 138 PLR 29 : (2004) 3 RCR(Civil) 41
Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 55 of 69
High Courts11 Mar 2004
Kirandeep and Another Vs Chandigarh Rowing Association and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 278 : (2004) 2 RCR(Civil) 804
Constitution of India, 1950 — Article 14, 226
High Courts10 Mar 2004Dismissed
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 626 : (2004) 3 RCR(Criminal) 310
Penal Code, 1860 (IPC) — Section 279, 337
High Courts10 Mar 2004Dismissed
State of Punjab Vs Jagdish Chand and Another
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 182 : (2004) 2 RCR(Criminal) 478
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)
High Courts10 Mar 2004
Jagdish Rai Vs Punjab State
Punjab And Haryana At Chandigarh · (2004) 138 PLR 744 : (2004) 4 RCR(Civil) 17
High Courts10 Mar 2004
Mangal Singh and another Vs Kartara and others
Punjab And Haryana At Chandigarh · (2004) 3 LJR 829
High Courts10 Mar 2004
Amarjit Kaur and others Vs Punjab State Electricity Board, Patiala and others
Punjab And Haryana At Chandigarh · (2004) 2 CurLJ 273 : (2004) 2 LJR 698 : (2004) 2 RCR(Civil) 590
High Courts10 Mar 2004Allowed
Paramjit Singh Vs Ratti Ram
Punjab And Haryana At Chandigarh · AIR 2005 P&H 4 : (2004) 2 CivCC 428 : (2004) 137 PLR 361 : (2004) 2 RCR(Civil) 742
Registration Act, 1908 — Section 17
High Courts10 Mar 2004Allowed
Roshan Lal (Lunatic) through Court Guardian Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 3 ACC 48 : (2004) 137 PLR 343
Punjab Motor Vehicles Taxation Rules, 1925 — Rule 10
High Courts10 Mar 2004Dismissed
V.P. Suri Vs Anil K. Mehra and Others
Punjab And Haryana At Chandigarh · (2005) 2 BC 58
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Mar 2004
Preet Kumar Vs Surjan Dass (Dead) through LRs.and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 265
High Courts09 Mar 2004
National Insurance Co. Ltd. Vs Kalawani Devi and Others
Punjab And Haryana At Chandigarh · (2004) 3 ACC 333 : (2004) 2 RCR(Civil) 842
Motor Vehicles Act, 1988 — Section 170
High Courts09 Mar 2004Dismissed
Kharkhoda Service Station Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 506
Haryana General Sales Tax Act, 1973 — Section 64
High Courts09 Mar 2004Dismissed
Jangir Singh and Others Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 479
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 63, 67, 68Registration Act, 1908 — Section 60
High Courts09 Mar 2004Allowed
Surinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 681 : (2004) 2 RCR(Civil) 724
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32C, 32D, 32F, 32K
High Courts09 Mar 2004Dismissed
Jitender Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) CriLJ 2726 : (2004) 2 RCR(Criminal) 482
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts08 Mar 2004Dismissed
Balbir Singh Vs Kashmir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 35 : (2004) 3 RCR(Civil) 45
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 63, 67, 68
High Courts08 Mar 2004Allowed
Partap Singh Narwal Vs Haryana State Co-op. Agr. and Another
Punjab And Haryana At Chandigarh · (2004) 3 LLJ 910 : (2004) 137 PLR 367
Constitution of India, 1950 — Article 14
High Courts08 Mar 2004Dismissed
S.S. Textiles Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2004) 115 ECR 11 : (2004) 168 ELT 13
Central Excise Rules, 1944 — Rule 230, 96ZQ(7)Constitution of India, 1950 — Article 226
High Courts08 Mar 2004Dismissed
Siri Kishan Vs Dharampal and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 171
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2