High Courts03 Mar 2004Dismissed
Deep Singh and Others Vs Amrik Singh and Another
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 560 : (2004) 137 PLR 687 : (2004) 2 RCR(Civil) 728
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 57 of 69
High Courts03 Mar 2004
Surender Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 569 : (2004) 2 CCJ 126 : (2005) 1 CLR 397 : (2004) 2 RCR(Criminal) 783
High Courts03 Mar 2004
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 435 : (2004) 2 CCC 153 : (2004) 2 CCJ 107 : (2004) 3 CCR 457 : (2004) 2 RCR(Criminal) 745
High Courts03 Mar 2004
Mangat Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 985 : (2004) 2 CCC 61 : (2004) 2 RCR(Criminal) 115
High Courts03 Mar 2004Dismissed
Sunehri Devi Vs Lachhmi
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 45 : (2004) 2 RCR(Civil) 795
Evidence, 1872 — Section 62, 90Code Of Civil Procedure, 1908 — Section 100Punjab Land Revenue Act, 1887 — Section 44
High Courts01 Mar 2004Dismissed
Kuldip Thapar Vs Babita Nayar and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 673 : (2005) 139 PLR 813 : (2004) 2 RCR(Civil) 800
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 9
High Courts01 Mar 2004
Kuldeep Singh Vs Joginder Kaur and another
Punjab And Haryana At Chandigarh · (2004) 2 CCC 187 : (2004) 2 RCR(Criminal) 796
High Courts28 Feb 2004
Hira Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 612 : (2004) 2 CCC 195 : (2004) 2 RCR(Criminal) 828
High Courts27 Feb 2004Dismissed
Rajesh Singh and Another Vs Smt. Hardev Kaur and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 752 : (2005) 2 RCR(Civil) 282
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15
High Courts27 Feb 2004
Neelam Gautam Vs Balwinderjit Singh
Punjab And Haryana At Chandigarh · (2004) 4 BC 302 : (2004) 3 CivCC 121 : (2004) 137 PLR 207 : (2004) 3 RCR(Civil) 519
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 40, 51
High Courts27 Feb 2004Dismissed
Punjab State Electricity Board and Another Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 597 : (2004) 2 RCR(Civil) 592
Limitation Act, 1963 — Section 15(2)Punjab Municipal Corporation Act, 1976 — Section 396
High Courts26 Feb 2004Dismissed
Gupta Flour and Oil Mills Vs National Insurance Company Ltd. and Another
Punjab And Haryana At Chandigarh · (2005) 1 ARBLR 25 : (2004) 138 PLR 476 : (2004) 3 RCR(Civil) 104
Arbitration Act, 1940 — Section 9
High Courts26 Feb 2004Dismissed
Rakesh Kumar and Another Vs Kasturi Lal Gupta and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 457 : (2004) 1 RCR(Rent) 672
Transfer of Property Act, 1882 — Section 106
High Courts26 Feb 2004
Atlas Cycle Industries Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 192 CTR 354 : (2004) 270 ITR 108
Income Tax Act, 1961 — Section 32, 35B, 37, 40, 80OIncome Tax Rules, 1962 — Rule 3
High Courts26 Feb 2004
Raunaki and Another Vs Smt. Maya and Others
Punjab And Haryana At Chandigarh · (2005) 1 DMC 87 : (2004) 138 PLR 174
Hindu Adoptions and Maintenance Act, 1956 — Section 9
High Courts26 Feb 2004Allowed
Tejwant Kaur @ Tejwinder Kaur and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 354 : (2004) 2 RCR(Criminal) 264
Penal Code, 1860 (IPC) — Section 306
High Courts25 Feb 2004Allowed
R.K. Rice Mills Vs Excise and Taxation Officer-Cum-Assessing Authority and Another
Punjab And Haryana At Chandigarh · (2008) 11 VST 223
Haryana General Sales Tax Act, 1973 — Section 48
High Courts25 Feb 2004Dismissed
Karan Singh Vs Surta and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 845
Punjab Land Revenue Act, 1887 — Section 34
High Courts25 Feb 2004Dismissed
Sat Pal and Others Vs Milkha Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 223
High Courts25 Feb 2004Allowed
Harinder Pal Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) CriLJ 2648 : (2004) 2 ILR (P&H) 606 : (2004) 4 RCR(Criminal) 817 : (2004) 2 RCR(Criminal) 307
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1)