High Courts17 Mar 2004
Dharam Singh Vs Smt. Om Patti
Punjab And Haryana At Chandigarh · (2004) 137 PLR 490
Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 54 of 69
High Courts17 Mar 2004Dismissed
Phollu Vs Vir Bhan and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 459 : (2005) 2 RCR(Civil) 701
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts17 Mar 2004Allowed
Dr. Prem Kumar Verma Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 512 : (2004) 3 RCR(Civil) 293
Constitution of India, 1950 — Article 226
High Courts17 Mar 2004Allowed
Umed Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 498 : (2004) 3 RCR(Criminal) 839
Penal Code, 1860 (IPC) — Section 201, 376
High Courts17 Mar 2004
Ashok Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 233 : (2004) 2 RCR(Criminal) 749
Criminal Procedure Code, 1973 (CrPC) — Section 221, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304, 304B, 304B, 306, 498A
High Courts17 Mar 2004Dismissed
Gurdev Singh (Dead) through LRs. Vs Kehar Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 371 : (2004) 3 RCR(Civil) 568
Hindu Succession Act, 1956 — Section 14(1)
High Courts16 Mar 2004
Jagsir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 3247 : (2004) 2 RCR(Civil) 767 : (2004) 2 RCR(Criminal) 767
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 Mar 2004
Jasbir Singh Vs Mahindro Devi
Punjab And Haryana At Chandigarh · (2004) 3 LJR 722 : (2004) 2 Marr.LJ 696 : (2004) 3 RCR(Civil) 170
High Courts16 Mar 2004Allowed
S. Sheokand Vs Oriental Bank of Commerce and Others
Punjab And Haryana At Chandigarh · (2004) 3 LLJ 453 : (2004) 137 PLR 372
Oriental Bank of Commerce Officer Employees (Discipline and Appeal) Regulations, 1982 — Regulation 19, 3(1)
High Courts16 Mar 2004Dismissed
Baldev Singh Vs Sewa Singh and Another
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 422 : (2004) 137 PLR 671 : (2004) 2 RCR(Civil) 691
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Mar 2004Allowed
Punjab Tractors Ltd. and Another Vs Assistant Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2004) 188 CTR 275 : (2004) 267 ITR 229 : (2004) 137 TAXMAN 211
Income Tax Act, 1961 — Section 210(3), 210(4), 210(5)
High Courts16 Mar 2004Dismissed
Harbans Lal Vs Jagdish Singh and Another
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 358 : (2004) 1 RCR(Rent) 559
High Courts12 Mar 2004Dismissed
Sham Sunder Vs Avinash Kaur
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 218
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Mar 2004
Gurnam Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 317 : (2004) 3 RCR(Civil) 295
High Courts12 Mar 2004Dismissed
Shri Baini Parshad Udyog Vs Nirmal Gupta and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 566 : (2004) 137 PLR 469 : (2004) 3 RCR(Civil) 160
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts12 Mar 2004Dismissed
Nestle India Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 212
Punjab Dairy Development Board Act, 2000 — Section 12
High Courts12 Mar 2004Dismissed
Dr. Ram Niwas Manav Vs C.R.M. Jat P.G. College and Others
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 400 : (2004) 137 PLR 661
Constitution of India, 1950 — Article 14, 21Haryana Affiliated Colleges (Security of Service) Act, 1979 — Section 7
High Courts12 Mar 2004Dismissed
I.B.P. Company and Another Vs Uday Singh Jeet Ram and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 300 : (2004) 3 CivCC 699 : (2004) 3 CivCC 699 : (2004) 2 ILR (P&H) 451 : (2004) 138 PLR 465 : (2004) 3 RCR(Civil) 90
Partnership Act, 1932 — Section 69(2)
High Courts11 Mar 2004Dismissed
Ved Parkash, P.R.T.C. Employee Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 327 : (2004) 2 RCR(Criminal) 747
Criminal Procedure Code, 1973 (CrPC) — Section 240Penal Code, 1860 (IPC) — Section 379, 409
High Courts11 Mar 2004Dismissed
Commissioner of C. Ex. Vs Haryana Textiles Corporation Ltd.
Punjab And Haryana At Chandigarh · (2004) 168 ELT 11
Central Excises and Salt Act, 1944 — Section 35H(1)