High Courts23 Mar 2004Dismissed

Silak Ram Vs Haryana State

Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 353 : (2005) 2 RCR(Criminal) 843

Essential Commodities Act, 1955 — Section 7
High Courts19 Mar 2004Dismissed

Prabhdyal Dhiman Vs Anita Dhiman

Punjab And Haryana At Chandigarh · (2004) 3 CivCC 73 : (2005) 1 DMC 128 : (2004) 2 RCR(Civil) 831

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24