High Courts31 Mar 2004
Pardeep Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 3 LJR 785 : (2004) 3 RCR(Civil) 156
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 50 of 69
High Courts31 Mar 2004
Arjan Singh alias Kamal Singh Vs Siri Chand and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 683
High Courts31 Mar 2004
Kulwant Singh Vs Amar Singh and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 230
High Courts31 Mar 2004
Punjab State and others Vs Gopi Chand
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 679
High Courts31 Mar 2004Dismissed
Mandir Baba Siri Chand Samadh Akhara Kashiwala Vs Karam Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 462
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts31 Mar 2004Dismissed
Ganda Singh Vs Director of Consolidation and Holdings and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 509 : (2004) 3 RCR(Civil) 290
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts31 Mar 2004
In Re: Swift Formulations Private Limited
Punjab And Haryana At Chandigarh · (2004) 121 CompCas 27 : (2004) 3 CompLJ 280 : (2004) 2 ILR (P&H) 55 : (2004) 53 SCL 433
Companies Act, 1956 — Section 391(2)
High Courts31 Mar 2004
Bakshish Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 64
High Courts31 Mar 2004
Suba Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 45
High Courts31 Mar 2004
Vijay Pal Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 CCC 262 : (2004) 3 RCR(Criminal) 600
High Courts31 Mar 2004
Kala @ Kala Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 420
High Courts31 Mar 2004Dismissed
Chanan Singh and Others Vs Chirdhari Lal and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 760 : (2004) 4 RCR(Civil) 132
Limitation Act, 1963 — Article 63, 30
High Courts29 Mar 2004Dismissed
Tejinder and Com. B.K.O. and Others Vs Gupta Enterprises
Punjab And Haryana At Chandigarh · (2004) 138 PLR 52 : (2004) 3 RCR(Civil) 242
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts29 Mar 2004
State of Haryana Vs Shiela @ Surinder and others
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 788 : (2004) 3 RCR(Criminal) 69
High Courts29 Mar 2004
Ram Kishan Vs Inder Pal and others
Punjab And Haryana At Chandigarh · (2004) 4 ICC 153 : (2004) 3 LJR 264 : (2004) 3 RCR(Civil) 572
High Courts29 Mar 2004
Jhalman Vs Naranjan Dass
Punjab And Haryana At Chandigarh · (2004) 3 LJR 855 : (2004) 3 RCR(Civil) 523
High Courts27 Mar 2004Allowed
Smt. Santosh Kumari Vs Harish Kumar and Another
Punjab And Haryana At Chandigarh · (2005) 1 DMC 453 : (2004) 137 PLR 860 : (2005) 2 RCR(Civil) 277
Hindu Marriage Act, 1955 — Section 11
High Courts26 Mar 2004Dismissed
Shri Pal Jain Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2004) 188 CTR 82 : (2004) 267 ITR 540
Income Tax Act, 1961 — Section 147, 148
High Courts26 Mar 2004Dismissed
Medical Supdt. E.S.I. Hospital Vs Prem Lala and Another
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 619 : (2004) 137 PLR 670 : (2004) 2 RCR(Civil) 693
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts26 Mar 2004Dismissed
Kalji Singh (Died) and Others Vs Sant Lal (Died) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 325 : (2004) 2 RCR(Civil) 807
Civil Procedure Code, 1908 (CPC) — Section 11