High Courts02 Apr 2004
Association of the Riots affected Sikh Migrants Society and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 286
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 49 of 69
High Courts02 Apr 2004Dismissed
Jarnail Singh Vs Karamjit Singh and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 747 : (2004) 1 RCR(Rent) 680
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts02 Apr 2004
Panipat Teachers (Recognised Schools) Housing Cooperative Society Ltd. and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 30
High Courts02 Apr 2004Dismissed
Roshan Industries and Others Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 243 : (2004) 138 PLR 182 : (2004) 4 RCR(Civil) 427
Evidence Act, 1872 — Section 34
High Courts02 Apr 2004Dismissed
Bachana Ram and Others Vs Additional Director, Consolidation of Holdings
Punjab And Haryana At Chandigarh · (2004) 137 PLR 755 : (2005) 2 RCR(Civil) 214
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts02 Apr 2004Allowed
Gurvinder Singh and Others Vs Haryana Tate
Punjab And Haryana At Chandigarh · (2005) 139 PLR 804 : (2004) 2 RCR(Civil) 840
Land Acquisition Act, 1894 — Section 18, 4, 54
High Courts02 Apr 2004Dismissed
Doctor Parshotam Kumar (Dead) through LRs. Vs Brij Bhushan Lal (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2005) 141 PLR 652 : (2005) 2 RCR(Civil) 34
High Courts02 Apr 2004Dismissed
Sri Guru Ram Das Institute of Medical Sciences and Research Vs P.O. Industrial Tribunal Punjab and Another
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 13
Industrial Disputes Act, 1947 — Section 10(I), 25(F), 33, 33(A)
High Courts01 Apr 2004
Iqbal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 663
High Courts01 Apr 2004Dismissed
Jangir Singh Vs Hari Singh
Punjab And Haryana At Chandigarh · AIR 2004 P&H 267 : (2004) 3 CivCC 165 : (2004) 138 PLR 46 : (2004) 3 RCR(Civil) 158
Powers of Attorney Act, 1882 — Section 2Specific Relief Act, 1963 — Section 10
High Courts01 Apr 2004
Paramjit Singh and others Vs Sampuran Kaur and others
Punjab And Haryana At Chandigarh · (2004) 3 LJR 338 : (2004) 3 RCR(Civil) 85
High Courts01 Apr 2004
Sukhwinder Kaur alias Rodi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 255 : (2004) 4 RCR(Criminal) 443
High Courts01 Apr 2004Dismissed
Karan Singh Vs Bhagwani and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 227 : (2005) 1 RCR(Civil) 513
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54
High Courts01 Apr 2004Allowed
Balraj Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 670 : (2004) 3 RCR(Civil) 743
High Courts31 Mar 2004Dismissed
Nand Singh (deceased) Through Lrs. Vs Mula Singh and Others
Punjab And Haryana At Chandigarh · (2004) 03 P&H CK 0155
High Courts31 Mar 2004Allowed
Sanjeev Bhandari Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 191 : (2004) 4 RCR(Civil) 358
Constitution of India, 1950 — Article 14, 19(1), 226Punjab Excise Act, 1914 — Section 35(3)Punjab Liquor Licence Rules, 1956 — Rule 1, 1A, 36, 36(5), 36(5A)
High Courts31 Mar 2004
State of Punjab Vs Amar Singh
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 930 : (2004) 3 RCR(Criminal) 375
High Courts31 Mar 2004
Sukha Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 CCC 258 : (2004) 3 RCR(Criminal) 519
High Courts31 Mar 2004
Balbir Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 CLR 402 : (2004) 2 RCR(Criminal) 786
High Courts31 Mar 2004
In Re: Hind Lever Chemicals Limited and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 261 : (2005) 58 SCL 211
Companies Act, 1956 — Section 391(3)