High Courts12 Apr 2004

State of Haryana Vs Sonia and Another

Punjab And Haryana At Chandigarh · (2004) 20 CriminalCC 105 : (2007) 1 RCR(Criminal) 59

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18Penal Code, 1860 (IPC) — Section 120B
High Courts07 Apr 2004Allowed

Bhagwana Vs Mohinder Dass

Punjab And Haryana At Chandigarh · (2005) 1 CivCC 71 : (2004) 138 PLR 755 : (2004) 4 RCR(Civil) 126

Court Fees Act, 1870 — Section 7Evidence Act, 1872 — Section 91, 92, 95
High Courts07 Apr 2004Allowed

Madan Gopal Vs Sunder Singh

Punjab And Haryana At Chandigarh · (2004) 137 PLR 839 : (2004) 2 RCR(Rent) 116

East Punjab Urban Rent Restriction Act, 1949 — Section 19
High Courts07 Apr 2004

Balbir Singh Vs Lamber Singh

Punjab And Haryana At Chandigarh · (2004) 3 CivCC 129 : (2004) 138 PLR 84 : (2004) 2 RCR(Civil) 843

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2