High Courts23 Apr 2004
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 605
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 46 of 69
High Courts22 Apr 2004Dismissed
Swaran Singh Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2005) 1 BC 567 : (2005) 1 CTLJ 251 : (2004) 138 PLR 54 : (2004) 3 RCR(Civil) 260
Contract Act, 1872 — Section 65, 70
High Courts22 Apr 2004Dismissed
Surinder Kaur Vs Karanbir Singh
Punjab And Haryana At Chandigarh · AIR 2004 P&H 377 : (2004) 138 PLR 41 : (2004) 3 RCR(Civil) 161
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts22 Apr 2004Dismissed
Yash Pal Singh Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 603 : (2004) 138 PLR 504 : (2004) 1 RCR(Rent) 718
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts22 Apr 2004
Shri Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 567 : (2004) 4 RCR(Criminal) 365
Criminal Procedure Code, 1973 (CrPC) — Section 389(1), 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts21 Apr 2004Dismissed
State of Punjab and Others Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 232
High Courts21 Apr 2004
Sardul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 380
High Courts21 Apr 2004
Leela Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 423
High Courts21 Apr 2004
Punjab Wakf Board Vs Shri Neeko
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 52 : (2004) 3 CivCC 52 : (2004) 137 PLR 851 : (2004) 3 RCR(Civil) 506
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts21 Apr 2004Dismissed
Ran Singh and Others Vs Girdhari
Punjab And Haryana At Chandigarh · (2004) 137 PLR 463
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2, Order 9 Rule 4
High Courts21 Apr 2004
Gauri Shankar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 CLR 359 : (2004) 3 RCR(Criminal) 408
High Courts21 Apr 2004
Yoginder Paul Sharma and others Vs Additional Director, Consolidation of Holdings, Punjab, Jullundur and others
Punjab And Haryana At Chandigarh · (2005) 1 LJR 623 : (2004) 3 RCR(Civil) 281
High Courts21 Apr 2004
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 508
High Courts21 Apr 2004Allowed
Sarwan Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) CriLJ 4038 : (2004) 2 RCR(Criminal) 971
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 190, 190(1)
High Courts21 Apr 2004Allowed
Sital Singh Vs Jamna Bai and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 642 : (2004) 138 PLR 565 : (2004) 3 RCR(Civil) 711
High Courts21 Apr 2004
Gurbachan Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 350 : (2004) 4 RCR(Criminal) 908
High Courts21 Apr 2004Dismissed
Ajudhia Parshad by his legal Representatives Vs Mamun
Punjab And Haryana At Chandigarh · (2004) 138 PLR 219 : (2004) 4 RCR(Civil) 469
High Courts21 Apr 2004
Krishan Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 567 : (2004) 3 RCR(Civil) 715
Land Acquisition Act, 1894 — Section 4Punjab Town Improvement Act, 1922 — Section 36
High Courts20 Apr 2004Dismissed
Subhash Chander Chawla Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 180 : (2004) 2 RCR(Rent) 362
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts19 Apr 2004
Kishan Chand and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 730 : (2004) 3 RCR(Civil) 750
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4