High Courts28 Apr 2004
Fakru and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 941
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 45 of 69
High Courts28 Apr 2004
Bhan Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 710
High Courts28 Apr 2004Dismissed
Raghbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 495 : (2004) 3 RCR(Civil) 152
Punjab Municipal Act, 1911 — Section 195
High Courts28 Apr 2004
Maha Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 926 : (2004) 3 RCR(Criminal) 372
High Courts28 Apr 2004
Sushil Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 Marr.LJ 67 : (2004) 3 RCR(Criminal) 316
High Courts28 Apr 2004
Om Parkash @ Oma Vs Collector, Sonepat and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 12
High Courts28 Apr 2004Allowed
Raj Pal Wadhawan Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 869
Constitution of India, 1950 — Article 14
High Courts28 Apr 2004Dismissed
Municipal Committee Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 421 : (2005) 1 RCR(Civil) 764
Punjab Municipal Act, 1911 — Section 49, 84
High Courts28 Apr 2004
Shamo and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 C.C.Cases 283 : (2005) 1 CLR 434 : (2004) 3 RCR(Criminal) 722
High Courts28 Apr 2004
Kewal Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 609
High Courts28 Apr 2004
Bisheshar Nath and Another Vs Shanti Devi (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 345 : (2005) 1 CivCC 301 : (2005) 139 PLR 67 : (2004) 4 RCR(Civil) 394
High Courts28 Apr 2004Dismissed
Gurmeet Kaur (Widow) and Others Vs Lachhman Kaur (Deceased) through L.Rs.
Punjab And Haryana At Chandigarh · (2005) 139 PLR 85 : (2004) 4 RCR(Civil) 383
Hindu Succession Act, 1956 — Section 14(1)
High Courts28 Apr 2004Allowed
Rambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 396 : (2004) 3 RCR(Criminal) 726
Penal Code, 1860 (IPC) — Section 376
High Courts28 Apr 2004Dismissed
Kartar Singh (Dead) through LRs. Vs Jaswant Singh (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2005) 141 PLR 78 : (2005) 2 RCR(Civil) 685
Births, Deaths and Marriages Registration Act, 1886 — Section 9Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(2), 100 , 151Evidence Act, 1872 — Section 42
High Courts27 Apr 2004Allowed
Smt. Harbans Kaur and Others Vs Matta Ram
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 779 : (2005) 141 PLR 363 : (2005) 2 RCR(Rent) 386
High Courts27 Apr 2004Dismissed
Sudesh Kumar Vasudeva Vs Mrs. Veena Garg
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 311 : (2004) 138 PLR 175 : (2005) 1 RCR(Civil) 757
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts27 Apr 2004Dismissed
The Punjab State Civil Supply Corporation Ltd. and Others Vs Aman Rice Mills
Punjab And Haryana At Chandigarh · (2004) 137 PLR 863 : (2004) 3 RCR(Civil) 556
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6)Constitution of India, 1950 — Article 227
High Courts27 Apr 2004Allowed
Anju Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 3 LLJ 1108 : (2004) 137 PLR 453
High Courts26 Apr 2004Dismissed
Gurbachan Singh Badhan Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 197
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 13(B)
High Courts23 Apr 2004
Abdul Latif Vs State of Punjab, CBI
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 538