High Courts06 May 2004Dismissed
State of Punjab and Others Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 LLJ 329 : (2005) 1 RCR(Civil) 232
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 43 of 69
High Courts05 May 2004
Union of India and another Vs Kishan Singh and another
Punjab And Haryana At Chandigarh · (2005) 1 LJR 202 : (2004) 3 RCR(Civil) 713
High Courts05 May 2004Dismissed
Marula Co-op. Agricultural Services Society Vs Sakhi Chand
Punjab And Haryana At Chandigarh · (2005) 2 BC 355
High Courts05 May 2004Dismissed
Roshi Vs Sher Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 432 : (2004) 4 RCR(Civil) 818
Hindu Marriage Act, 1955 — Section 13
High Courts05 May 2004Allowed
Teka (Died) through Lrs. Vs Ram Phal and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 602 : (2004) 3 RCR(Civil) 681
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts05 May 2004Dismissed
Food Corporation of India Vs Dhani Ram
Punjab And Haryana At Chandigarh · (2005) 1 BC 118 : (2005) 1 CivCC 159 : (2004) 138 PLR 248 : (2004) 3 RCR(Civil) 635
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1
High Courts05 May 2004
Ved Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 274
High Courts05 May 2004
Buggar Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 516
High Courts05 May 2004
Jabar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 607
High Courts05 May 2004
Shanti Devi and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 CLR 173 : (2004) 3 RCR(Criminal) 717
High Courts05 May 2004
Jai Singh and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 677
High Courts05 May 2004Dismissed
Hardial and Others Vs The Commissioner and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 825 : (2004) 3 RCR(Civil) 540
Constitution of India, 1950 — Article 226, 46
High Courts05 May 2004Allowed
Shri Davinder Singh and Others Vs Administrator, Urban Estate and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 822
Haryana Urban Development Authority Act, 1977 — Section 42
High Courts05 May 2004Dismissed
Shavinder Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 138 PLR 724 : (2004) 3 RCR(Civil) 720
Land Acquisition Act, 1894 — Section 18
High Courts05 May 2004
Gurmukh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 513
High Courts05 May 2004Dismissed
Kartar Singh Vs Puran Singh
Punjab And Haryana At Chandigarh · (2005) 3 BC 191
High Courts05 May 2004Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 14 CriminalCC 900 : (2005) 4 RCR(Criminal) 310
Prevention of Corruption Act, 1988 — Section 27
High Courts05 May 2004
Union of India and another Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2005) 1 LJR 316 : (2004) 4 RCR(Civil) 5
High Courts04 May 2004Allowed
Ram Parkash Gupta and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 582 : (2004) 3 RCR(Criminal) 406
Penal Code, 1860 (IPC) — Section 34, 406
High Courts04 May 2004Allowed
Emkay Industries Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 139 STC 57
Punjab General Sales Tax Act, 1948 — Section 11