High Courts12 May 2004
Saiyyad Iftikhar Hussain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 C.C.Cases 243 : (2004) 2 CCJ 813 : (2004) 4 CCR 233 : (2005) 1 CLR 115 : (2004) 3 RCR(Criminal) 487
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 42 of 69
High Courts12 May 2004
Sher Singh Vs Surat Singh and others
Punjab And Haryana At Chandigarh · (2005) 1 LJR 223 : (2004) 4 RCR(Civil) 188
High Courts12 May 2004
Nand Dass (Dead) through LRs. Vs Baldev Singh (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 814
High Courts12 May 2004
Naranjan Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 3 LJR 113 : (2004) 3 RCR(Civil) 567
High Courts12 May 2004Dismissed
Jagdish Singh Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 134 : (2004) 138 PLR 78 : (2004) 2 RCR(Rent) 114
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts12 May 2004Dismissed
Smt. Sunita Devi Vs Roshan Lal
Punjab And Haryana At Chandigarh · (2004) 138 PLR 401
Hindu Marriage Act, 1955 — Section 11, 12, 12(1)
High Courts12 May 2004Allowed
Amarjit Kaur Vs Ujagar Singh and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 864 : (2004) 3 RCR(Civil) 696
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts12 May 2004Dismissed
Kamal Kishore Gupta Vs Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (2004) 191 CTR 165 : (2006) 280 ITR 588
Income Tax Act, 1961 — Section 194C, 210, 237
High Courts12 May 2004Dismissed
Inder Singh (Dead) through LRs. Vs Chhano and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 1 : (2005) 1 CivCC 138 : (2004) 138 PLR 710 : (2004) 3 RCR(Civil) 803
High Courts12 May 2004
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 493
High Courts12 May 2004Allowed
Lachman Singh and Others Vs Kishan Singh (Dead) through Lrs.
Punjab And Haryana At Chandigarh · (2004) 138 PLR 372 : (2004) 3 RCR(Civil) 570
Punjab Land Reforms Act, 1972 — Section 15(2)Punjab Land Reforms Rules, 1973 — Rule 17(3)
High Courts12 May 2004Dismissed
Baldev Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 696 : (2004) 3 RCR(Criminal) 303
Penal Code, 1860 (IPC) — Section 304
High Courts12 May 2004Dismissed
Daulat Ram and Another Vs Mohan Devi and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 564
Limitation Act, 1963 — Article 148
High Courts11 May 2004Dismissed
Sham Lal Vs Gopal Dass and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 610 : (2004) 3 RCR(Civil) 693
Civil Procedure Code, 1908 (CPC) — Section 9A
High Courts11 May 2004Dismissed
Mrs. Mukta Devi Vs The Official Liquidator
Punjab And Haryana At Chandigarh · (2004) 138 PLR 786
Companies Act, 1956 — Section 454(5), 454(5A)Criminal Procedure Code, 1973 (CrPC) — Section 235, 255
High Courts11 May 2004Dismissed
Commissioner of Income Tax Vs Amarjit Arora
Punjab And Haryana At Chandigarh · (2004) 271 ITR 212
Income Tax Act, 1961 — Section 260A, 40AIncome Tax Rules, 1962 — Rule 6DD
High Courts07 May 2004
Raj Kumari Dhawan Vs General Public and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 142
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 276
High Courts07 May 2004
Suresh Kumar Bhaiya Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 44 : (2004) 3 RCR(Civil) 241
Punjab Municipal Act, 1911 — Section 231
High Courts07 May 2004
Maan Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 26
High Courts07 May 2004
The State of Punjab and Another Vs Harish Chandra (India) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2004) 2 ARBLR 203 : (2004) 3 RCR(Civil) 267
Arbitration Act, 1940 — Section 30, 33