High Courts18 May 2004
Sri Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 648 : (2004) 2 CCJ 809 : (2004) 3 RCR(Criminal) 481
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 41 of 69
High Courts17 May 2004Allowed
Nandan Theatre and Adarsh Theatre Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 20 VST 664
Punjab Cinemas (Regulation) Act, 1952 — Section 5
High Courts17 May 2004
Mrs. Kanta Sibal and Others Vs Sandhu Transport Co. and Others
Punjab And Haryana At Chandigarh · (2004) 3 ACC 956 : (2005) ACJ 540 : (2004) 137 PLR 493
Motor Vehicles Act, 1988 — Section 149
High Courts17 May 2004
Vidya Singh Vs L.I.C. of India and Another
Punjab And Haryana At Chandigarh · (2006) 4 ACC 192
Civil Procedure Code, 1908 (CPC) — Section 34Insurance Act, 1938 — Section 45
High Courts17 May 2004Allowed
Vidya Singh Vs Life Insurance Corporation of India and Another
Punjab And Haryana At Chandigarh · (2006) ACJ 1892 : AIR 2004 P&H 359 : (2004) 2 ILR (P&H) 543 : (2004) 138 PLR 700 : (2004) 3 RCR(Civil) 793
Insurance Act, 1938 — Section 45
High Courts14 May 2004
Kirori Lal and Others Vs Ramu and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 612 : (2004) 4 RCR(Civil) 661
Limitation Act, 1963 — Section 5
High Courts14 May 2004Dismissed
Madan Lal and Another Vs Baldev Raj
Punjab And Haryana At Chandigarh · (2004) 137 PLR 834 : (2004) 2 RCR(Rent) 93
Civil Procedure Code, 1908 (CPC) — Section 148East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts14 May 2004Dismissed
Satya - Support for Asian Trust and Youth Amity (Regd). and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 160 : (2004) 138 PLR 368 : (2004) 3 RCR(Civil) 565
Constitution of India, 1950 — Article 226, 227
High Courts14 May 2004Dismissed
Satyawati Alias Savitri Vs Chandi Parshad
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 235 : (2005) 139 PLR 32 : (2005) 1 RCR(Civil) 480
Hindu Marriage Act, 1955 — Section 13
High Courts14 May 2004Dismissed
Mohan Singh and Others Vs Ishar Singh (deceased by L.Rs.) and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 79 : (2004) 4 RCR(Civil) 271
Succession Act, 1925 — Section 63
High Courts13 May 2004
Sohan Lal Vs Uttam Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 507 : (2004) 2 RCR(Rent) 208
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 2
High Courts13 May 2004Dismissed
Vijay (Khandani Vaid) Vs Dharampal and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 369 : (2004) 138 PLR 138
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(2)
High Courts13 May 2004
Randhir Singh Vs State Election Commissioner and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 349 : (2004) 3 RCR(Civil) 515
Punjab Panchayat Election Rules, 1994 — Rule 6(5)Punjab State Election Commission Act, 1994 — Section 31, 32, 33, 56
High Courts13 May 2004Dismissed
Amrik Singh Vs Chief Election Commission and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 645 : (2004) 3 RCR(Civil) 445
Constitution of India, 1950 — Article 226
High Courts13 May 2004
Amrik Singh Joginder Singh Rice Millers Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 320 : (2004) 138 PLR 264 : (2004) 3 RCR(Civil) 492
High Courts13 May 2004Dismissed
S.A. Builders Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2004) 269 ITR 535
Income Tax Act, 1961 — Section 36(1)
High Courts13 May 2004
Ranjit Bajaj Vs Regional Passport Authority
Punjab And Haryana At Chandigarh · AIR 2004 P&H 327
Constitution of India, 1950 — Article 226Passports Act, 1967 — Section 6, 6(2)
High Courts13 May 2004Allowed
Bashir Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 DMC 797 : (2004) 3 RCR(Criminal) 25
Penal Code, 1860 (IPC) — Section 306
High Courts13 May 2004
S.A. Builders Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2005) 145 TAXMAN 107
Income Tax Act, 1961 — Section 154
High Courts12 May 2004Dismissed
Shiv Kumar Vs Baby Sonam
Punjab And Haryana At Chandigarh · (2005) 1 DMC 706 : (2004) 3 RCR(Criminal) 483
Criminal Procedure Code, 1973 (CrPC) — Section 125, 164Evidence Act, 1872 — Section 112