High Courts25 May 2004
Jagjit Singh Vs Mangal Sain
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 39 of 69
High Courts25 May 2004
Hazara Singh and Another Vs Faqiria (Deceased) through L.Rs.
Punjab And Haryana At Chandigarh · AIR 2004 P&H 353 : (2004) 138 PLR 603 : (2004) 3 RCR(Civil) 688
Transfer of Property Act, 1882 — Section 44
High Courts25 May 2004
Gill Knit Wears Vs UCO Bank
Punjab And Haryana At Chandigarh · (2005) 3 BC 197
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17, 17(2)
High Courts24 May 2004Allowed
Dhanender Kumar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2005) 1 DMC 799 : (2004) 3 RCR(Criminal) 612
Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts24 May 2004
Bijay Singh Vs Financial Commissioner Revenue and Secretary to Government Punjab Rehabilitation Department
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 702
High Courts24 May 2004
Gulzar Singh Vs Joint Director, Panchayats, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 532
High Courts24 May 2004
Ram Saroop Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 C.C.Cases 134 : (2004) 3 CCJ 254 : (2005) 1 CLR 564 : (2004) 4 RCR(Criminal) 441
High Courts24 May 2004Dismissed
Smt. Sudarshan Tandon and Others Vs Pram Nath
Punjab And Haryana At Chandigarh · (2004) 138 PLR 166 : (2004) 2 RCR(Rent) 212
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts24 May 2004Allowed
Varinder Choudhary Vs P. Kumar and Another
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 108 : (2004) 3 RCR(Criminal) 502
Penal Code, 1860 (IPC) — Section 147, 323
High Courts24 May 2004Dismissed
Managing Committee of D.A.V. Senior Secondary School Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 1 SLJ 168
Haryana Aided Schools (Security of Service) Rules, 1974 — Rule 10
High Courts21 May 2004Dismissed
State Bank of Patiala Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2005) 198 CTR 407 : (2005) 272 ITR 54 : (2005) 143 TAXMAN 196
Income Tax Act, 1961 — Section 260A, 36(1)
High Courts21 May 2004Dismissed
Sarupa and Others Vs Subhash and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 221
Hindu Succession Act, 1956 — Section 14(1)
High Courts20 May 2004
Laxmi and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2005) 1 LJR 87 : (2004) 3 RCR(Civil) 768
High Courts20 May 2004
Commissioner of Gift Tax Vs Maharaja Amarinder Singh
Punjab And Haryana At Chandigarh · (2004) 191 CTR 358 : (2005) 274 ITR 381 : (2004) 3 RCR(Civil) 376
Hindu Succession Act, 1956 — Section 5Income Tax Act, 1961 — Section 256(1)Wealth Tax Act, 1957 — Section 4(6)
High Courts20 May 2004Allowed
Ajit Singh and Others Vs Additional Director, Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 360 : (2004) 3 RCR(Civil) 559
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts20 May 2004
Manjit Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 224
High Courts20 May 2004Dismissed
Sant Nirankari Mandal Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 307 : (2005) 1 BC 587 : (2004) 138 PLR 183 : (2004) 3 RCR(Civil) 490
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20
High Courts20 May 2004Dismissed
Naveen Bharat Vs Kurukeshetra University and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 135
High Courts20 May 2004Allowed
Amarjit Singh Walia Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 197 : (2004) 3 CivCC 197 : (2004) 138 PLR 141 : (2004) 2 RCR(Rent) 1
East Punjab Urban Rent Restriction Act, 1949 — Section 18(A)(II)
High Courts20 May 2004
Rajinder Kumar Vs Union of India and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 522