High Courts02 Jul 2004Dismissed
Industrial Cables (I.) Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2006) 202 CTR 353 : (2005) 272 ITR 159
Income Tax Act, 1961 — Section 37
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 37 of 69
High Courts02 Jul 2004Dismissed
Devinder Singh Puri Vs Mr. B.N. Rampal
Punjab And Haryana At Chandigarh · (2004) 138 PLR 591 : (2004) 2 RCR(Rent) 216
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts02 Jul 2004
Industrial Cables (India) Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2005) 143 TAXMAN 162
Income Tax Act, 1961 — Section 143, 260A, 37
High Courts02 Jul 2004
Bhagat Sarup and Another Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 441 : (2004) 4 RCR(Civil) 261
Land Acquisition Act, 1894 — Section 23
High Courts01 Jul 2004
Satbir Singh and Another Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 740 : (2004) 4 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts01 Jul 2004
Union of India Vs Shastri Construction Co.
Punjab And Haryana At Chandigarh · (2005) 1 LJR 684 : (2004) 4 RCR(Civil) 258
High Courts01 Jul 2004Dismissed
C.S. Sohal, Chief Judicial Magistrate Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 558 : (2004) 138 PLR 92
Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(2)
High Courts01 Jul 2004Dismissed
Mohinder Singh and Another Vs Gurbax Singh and Another
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 7 : (2004) 138 PLR 154 : (2004) 4 RCR(Civil) 189
High Courts01 Jul 2004Allowed
Rajinder Kaur and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 347 : (2004) 138 PLR 715 : (2004) 3 RCR(Civil) 810
Constitution of India, 1950 — Article 14, 21Passports Act, 1967 — Section 6(2)
High Courts01 Jul 2004Allowed
Ajay Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 139 PLR 808
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 394, 397
High Courts01 Jul 2004Dismissed
Ashwani Kumar Prasher and Another Vs Anil Kapoor
Punjab And Haryana At Chandigarh · (2004) 138 PLR 408 : (2004) 2 RCR(Rent) 174
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts01 Jul 2004Allowed
Hans Raj alias Hansa and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 402 : (2004) 4 RCR(Criminal) 213
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 43
High Courts11 Jun 2004
Chaitali Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 2 DMC 331 : (2004) 3 RCR(Criminal) 521
Penal Code, 1860 (IPC) — Section 323, 34, 342, 406, 498A
High Courts10 Jun 2004
Naginder Singh Rana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 48 : (2004) 138 PLR 559 : (2004) 3 RCR(Criminal) 912
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts29 May 2004
Faridabad Gas Power Project, Faridabad Vs Narender Kumar and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 292
High Courts29 May 2004
Shiv Charan Vs The Financial Commissioner, Revenue Department and Others
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 336 : (2004) 138 PLR 569 : (2004) 4 RCR(Civil) 543
Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 2, 2(1), 3Punjab Tenancy Act, 1887 — Section 77(3)
High Courts29 May 2004
Mahavir Spinning Mills Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2005) 193 CTR 90 : (2004) 270 ITR 290 : (2004) 3 RCR(Civil) 562
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10B, 143(3), 147, 148, 80HHC
High Courts29 May 2004Dismissed
Dhanpat and Another Vs Kesar and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 680 : (2004) 3 RCR(Civil) 754
High Courts29 May 2004Allowed
Priti Thapar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) CriLJ 3722 : (2004) 3 RCR(Criminal) 495
Constitution of India, 1950 — Article 21, 226
High Courts29 May 2004Dismissed
National Education Company and Others Vs Estate Officer
Punjab And Haryana At Chandigarh · (2004) 138 PLR 100
Capital of Punjab (Development and Regulation) Act, 1952 — Section 10(4)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 226