High Courts07 Jul 2004Dismissed
Ram Saran Dass and Another Vs Yog Raj and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 112 : (2004) 138 PLR 241 : (2004) 2 RCR(Rent) 458
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 36 of 69
High Courts07 Jul 2004Dismissed
Kailasho Devi Vs Chhabi Parkash
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 669 : (2004) 138 PLR 382 : (2004) 4 RCR(Civil) 712 : (2004) 2 RCR(Rent) 520
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts07 Jul 2004
State of Haryana Vs Hari Ram
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 480
High Courts07 Jul 2004
Gita Vs Tarsem Lal and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 381
High Courts07 Jul 2004
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 198
High Courts07 Jul 2004Allowed
Bhagwan Das and Others Vs Sudershan Kumar and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 207 : (2004) 4 RCR(Civil) 480
Limitation Act, 1963 — Section 5
High Courts07 Jul 2004
Pal Singh Vs Paramjit
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 433 : (2004) 3 CCJ 60 : (2004) 4 RCR(Criminal) 53
High Courts07 Jul 2004Dismissed
Sadhu Singh Vs Kuldip Sharma and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 615 : (2004) 138 PLR 561 : (2005) 1 RCR(Civil) 265
High Courts06 Jul 2004
State of Punjab Vs Darshan Kaur
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 450
High Courts06 Jul 2004Dismissed
Municipal Council Vs Smt. Jaiwanti
Punjab And Haryana At Chandigarh · (2004) 138 PLR 205
Haryana Municipal Act, 1973 — Section 208, 209
High Courts06 Jul 2004
Mir Singh and others Vs Puri Constructions (P) Ltd.
Punjab And Haryana At Chandigarh · (2004) 4 ICC 809 : (2004) 4 RCR(Civil) 267
High Courts06 Jul 2004Dismissed
Rakesh Ahuja and Another Vs Jagan Nath
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 567 : (2004) 138 PLR 249 : (2004) 3 RCR(Civil) 707
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A(1)Limitation Act, 1963 — Section 3(2)
High Courts06 Jul 2004Allowed
New India Assurance Company Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 146 STC 223
Haryana General Sales Tax Act, 1973 — Section 43, 44Income Tax Act, 1961 — Section 241
High Courts05 Jul 2004Allowed
Surinder Jit Singh and Others Vs State Bank of India
Punjab And Haryana At Chandigarh · (2004) 138 PLR 121
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts05 Jul 2004
Arvind K. Singhal and another Vs Haryana State Industrial Development Corporation Limited, Chandigarh and another
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 695
High Courts05 Jul 2004Dismissed
Harbans Singh Vs Manjit Inder Kaur
Punjab And Haryana At Chandigarh · (2004) 138 PLR 499 : (2004) 3 RCR(Civil) 805
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts05 Jul 2004
Harash Kumar and Another Vs Maan Das and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 739 : (2004) 4 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts03 Jul 2004Allowed
Ram Rakha Vs Sudesh Kumari
Punjab And Haryana At Chandigarh · (2005) 2 BC 66 : (2004) 3 CivCC 521 : (2004) 138 PLR 337 : (2004) 4 RCR(Civil) 818
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts03 Jul 2004
Gulzara Singh and Others Vs Devinder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 455 : (2004) 138 PLR 330 : (2005) 1 RCR(Civil) 350
Civil Procedure Code, 1908 (CPC) — Section 152, 153A
High Courts02 Jul 2004Dismissed
Pawan Kumar Vs Harinder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 637 : (2004) 138 PLR 613 : (2004) 4 RCR(Civil) 657
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13