High Courts16 Jul 2004Dismissed
Dr. Surinder Singh Talab Vs Bua Dass (Died) through Lrs.
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 332 : (2005) 139 PLR 215 : (2005) 1 RCR(Civil) 498
Specific Relief Act, 1963 — Section 6(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 34 of 69
High Courts16 Jul 2004
Guranditta and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 18 : (2004) 138 PLR 546 : (2004) 4 RCR(Civil) 145
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Article 137
High Courts16 Jul 2004
Rajive Sandhu Vs State of Union Territory
Punjab And Haryana At Chandigarh · (2004) CriLJ 4308 : (2004) 3 RCR(Criminal) 921
Penal Code, 1860 (IPC) — Section 411Probation of Offenders Act, 1958 — Section 6
High Courts16 Jul 2004
Kartar Kaur and others Vs Pal Singh and others
Punjab And Haryana At Chandigarh · (2005) 2 LJR 683 : (2004) 4 RCR(Civil) 616
High Courts16 Jul 2004Dismissed
Commissioner of Income Tax Vs Sidhu Rice and General Mills
Punjab And Haryana At Chandigarh · (2004) 192 CTR 349 : (2006) 281 ITR 428 : (2005) 142 TAXMAN 335
Income Tax Act, 1961 — Section 260A, 69
High Courts15 Jul 2004Dismissed
Harjit Singh Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 379 : (2004) 138 PLR 118 : (2004) 4 RCR(Civil) 124
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts15 Jul 2004Allowed
A.R. Dahiya Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 192 CTR 37 : (2004) 269 ITR 542 : (2004) 141 TAXMAN 449
Income Tax Act, 1961 — Section 2(14), 45(5)
High Courts15 Jul 2004Dismissed
Prem Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 326 : (2004) 2 ILR (P&H) 504 : (2004) 138 PLR 326 : (2005) 1 RCR(Civil) 499
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 50(2)
High Courts15 Jul 2004
Gopal Singh Jania and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 673 : (2004) 3 RCR(Civil) 745
Constitution of India, 1950 — Article 226
High Courts15 Jul 2004Dismissed
Sarwan Masih alias Samma, President Nagar Panchayat Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 258 : (2004) 4 RCR(Civil) 289
Punjab Municipal Act, 1911 — Section 25, 25(3), 27(1)
High Courts14 Jul 2004Dismissed
Haryana State Vs Chander Singh (Deceased) and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 564 : (2005) 2 RCR(Civil) 122 : (2005) 1 RCR(Rent) 334
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4
High Courts14 Jul 2004
Satpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 916
High Courts14 Jul 2004
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 3 CLR 344 : (2005) 1 RCR(Criminal) 317
High Courts14 Jul 2004
Charan Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 913
High Courts14 Jul 2004Dismissed
State of Haryana Vs Rajender Parshad
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 394
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts13 Jul 2004Dismissed
Farukh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 665 : (2005) 2 RCR(Criminal) 210
Penal Code, 1860 (IPC) — Section 34, 376
High Courts13 Jul 2004Dismissed
K.K. Srivastava Vs National Hydroelectric Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 338
Constitution of India, 1950 — Article 226
High Courts13 Jul 2004Dismissed
Bikram Singh Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 374 : (2004) 138 PLR 129 : (2004) 4 RCR(Civil) 422
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts13 Jul 2004Dismissed
Dev Raj and Others Vs Rattan Lal
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 693 : (2004) 138 PLR 132 : (2004) 2 RCR(Rent) 360
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts13 Jul 2004
Dayawanti Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 673
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Penal Code, 1860 (IPC) — Section 279, 336, 337