COURT ARCHIVE
1,369 judgments · page 32 of 69
Punjab And Haryana At Chandigarh · (2005) 3 BC 259 : (2005) 139 PLR 131 : (2004) 4 RCR(Civil) 546
Punjab And Haryana At Chandigarh · (2007) 289 ITR 24
Punjab And Haryana At Chandigarh · (2004) 191 CTR 398 : (2004) 141 TAXMAN 592
Punjab And Haryana At Chandigarh · (2005) 139 PLR 812 : (2004) 4 RCR(Criminal) 366
Punjab And Haryana At Chandigarh · (2006) 203 CTR 322 : (2005) 272 ITR 606
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 574 : (2004) 4 RCR(Criminal) 204
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 609 : (2005) 1 CLR 383 : (2004) 4 RCR(Criminal) 904
Punjab And Haryana At Chandigarh · (2005) 1 ICC 282 : (2005) 2 LJR 726 : (2004) 4 RCR(Civil) 492
Punjab And Haryana At Chandigarh · (2005) 1 LJR 121 : (2004) 4 RCR(Civil) 110
Punjab And Haryana At Chandigarh · (2004) 3 CCC 143 : (2004) 4 RCR(Criminal) 482
Punjab And Haryana At Chandigarh · (2004) 138 PLR 202
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 494
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 104 : (2005) 2 CLR 140 : (2004) 4 RCR(Criminal) 209
Punjab And Haryana At Chandigarh · (2004) 138 PLR 601
Punjab And Haryana At Chandigarh · (2005) 2 BC 328 : (2005) 139 PLR 333 : (2004) 4 RCR(Civil) 660
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 662
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 390 : (2005) 139 PLR 637 : (2005) 2 RCR(Civil) 445
Punjab And Haryana At Chandigarh · (2005) 3 BC 334 : (2005) 1 CivCC 723 : (2005) 139 PLR 338 : (2004) 4 RCR(Civil) 667
Punjab And Haryana At Chandigarh · (2005) 139 PLR 341 : (2004) 4 RCR(Civil) 668
Punjab And Haryana At Chandigarh · (2004) 14 CriminalCC 500 : (2005) 3 RCR(Criminal) 233